High Courts11 May 2026Disposed Of
Sarita Pandey Global Foundation Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1826
Public Trusts Act, 1882
COURT ARCHIVE
Delhi High Court judgments, 2026
7,245 judgments · page 160 of 363
High Courts11 May 2026Disposed Of
M/S Sapphire Media Limited Vs NBCC Services Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 1853
High Courts11 May 2026Dismissed
Arti Srivastava Vs The Assistant Controller Of Patents
Delhi High Court · (2026) 05 DEL CK 1871
Patents Act, 1970-Section 2(1)(ja), 10(4)(a), 10(4), 2(1)(j), 10, 10(4)(b), 10(5)
High Courts11 May 2026Disposed Of
Mr Narender Kumar Vs M/S Sehgal Transport Service Pvt Ltd
Delhi High Court · (2026) 05 DEL CK 1735
Payment of Wages Act, 1936
High Courts11 May 2026Disposed Of
Nardev Singh Drall Vs M/s The Statesman Ltd
Delhi High Court · (2026) 05 DEL CK 1736
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955-Section 17(1)
High Courts11 May 2026Disposed Of
Delhi Metro Rail Corporation Ltd. Vs M/S Garuda Urban Remedies Ltd. & Ors.
Delhi High Court · (2026) 05 DEL CK 1739
Arbitration and Conciliation Act, 1996-Section 17
High Courts11 May 2026
Hitendra Singh Vs Abhilasha Singh
Delhi High Court · (2026) 05 DEL CK 1741
Contempt of Courts Act, 1971-Section 2(b), 12
High Courts11 May 2026Allowed
Staff Selection Commission Vs Hari Mohan Sharma
Delhi High Court · (2026) 05 DEL CK 0625
Constitution of India, 1950- Article 14
High Courts11 May 2026Allowed
Amit Alias Malta Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0624
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109(2)
High Courts11 May 2026Allowed
Md Ishteyak & Ors Vs State Of Nct Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0623
Indian Penal Code, 1860- Section 34, 498A
High Courts11 May 2026Allowed
Ajay Gupta And Ors Vs State Government Of Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0622
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts11 May 2026Disposed Of
Delhi Union Chbs Ltd. & Anr. Vs Registrar Cooperative Societies & Ors.
Delhi High Court · (2026) 05 DEL CK 0621
Delhi Cooperative Societies Act, 2003-Section 37, 112(1)(e)
High Courts11 May 2026Disposed Of
Ajaneesh Kumar Vs Bobby Luthra Sinha
Delhi High Court · (2026) 05 DEL CK 0620
Hindu Marriage Act, 1955- Section 13B(2)
High Courts11 May 2026Dismissed
Aparna Bhattacharya Vs State Govt Of Nct Of Delhi & Ors
Delhi High Court · (2026) 05 DEL CK 0619
Constitution of India, 1950- Article 227Code of Criminal Procedure, 1973- Section 156(3), 200, 202, 482Indian Penal Code, 1860- Section 120B, 182, 192, 193, 354, 465, 469, 499, 500
High Courts11 May 2026Dismissed
Chander Kanta Vs Delhi Dental Council And Anr
Delhi High Court · (2026) 05 DEL CK 0618
Constitution of India, 1950- Article 12, 14, 16, 226, 227Administrative Tribunals Act, 1985- Section 14(3)Dentists Act, 1948- Section 20, 55
High Courts11 May 2026Dismissed
Lalit Kumar Vs E-Homes Infrastructure Pvt. Ltd.
Delhi High Court · (2026) 05 DEL CK 0617
Code of Civil Procedure, 1908- Section 35A, 96, Order 7 Rule 11, Order 23 Rule 1, Order 41Specific Relief Act, 1963- Section 12Uttar Pradesh Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010-Section 14(5)
High Courts11 May 2026Dismissed
Sh Ramesh Chand Gupta & Ors. Vs Sh Rama Kant Sahu & Ors.
Delhi High Court · (2026) 05 DEL CK 0616
Code of Civil Procedure, 1908- Section 96, 151, Order 7 Rule 11, Order 7 Rule 11(d), Order 14 Rule 5, Order 41 Rule 1Limitation Act, 1963- Section 18Limitation Act, 1963- Article 54
High Courts11 May 2026Allowed
Surjeet Kaur & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0615
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
High Courts11 May 2026Allowed
Smt.Kamlesh & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0614
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
High Courts11 May 2026Disposed Of
Hanmi Pharm. Co. Ltd. Vs The Controller General Of Patents And Designs
Delhi High Court · (2026) 05 DEL CK 0613
Patents Act, 1970- Section 2(1)(ja), 3(d), 3(e), 3(i), 117A