High Courts12 May 2026Disposed Of
Anshul Gupta Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 0648
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 354, 354(D), 506
COURT ARCHIVE
Delhi High Court judgments, 2026
7,245 judgments · page 158 of 363
High Courts12 May 2026Disposed Of
Amit Dhawan And Ors Vs State N C T Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0647
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A
High Courts12 May 2026Dismissed
Javed Ahmed Azmi Vs State And Ors
Delhi High Court · (2026) 05 DEL CK 0646
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 311Indian Penal Code, 1860- Section 408, 420
High Courts12 May 2026Disposed Of
Aatif Khan & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0645
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498ADowry Prohibition Act, 1961- Section 4
High Courts12 May 2026Dismissed
M/s Rail Autocom Technologies Private Limited Vs Union Of India, Minstry Of Railways & Anr
Delhi High Court · (2026) 05 DEL CK 0626
Constitution of India, 1950- Article 14, 226
High Courts12 May 2026Dismissed
Rajan Vs State
Delhi High Court · (2026) 05 DEL CK 0611
Code of Criminal Procedure, 1973- Section 389Indian Penal Code, 1860- Section 34, 342, 376(2)(g), 506
High Courts11 May 2026
New India Timber Store Vs HSK Infra Pvt. Ltd. & Ors.
Delhi High Court · (2026) 05 DEL CK 2224
Code of Civil Procedure, 1908-Section 47, Order XXI, 151Companies Act, 2013
High Courts11 May 2026
Ramesh Chand Gupta & Ors. Vs Rama Kant Sahu & Ors.
Delhi High Court · 2024 INSC 884
Code of Civil Procedure, 1908-Order XLI Rule 1, Sections 96, 151, VII Rule 11, VII Rule 11(d), 14 Rule 5Limitation Act, 1963-Article 54, Section 18
High Courts11 May 2026
Aparna Bhattacharya Vs NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2407
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 156(3), 200, 202, 202(1)Indian Penal Code, 1860-Sections 182, 192, 193, 465, 469, 354, 120-B, 499 and 500
High Courts11 May 2026
Smt. Kamlesh & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2490
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts11 May 2026
Sunil Rustagi Vs Siddharht Jain & Ors.
Delhi High Court · (2026) 05 DEL CK 2496
CPC-Order IX Rule 13, V Rule 20, V Rule 17Specific Relief Act, 1963-Section 10
High Courts11 May 2026
Surjeet Kaur & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2497
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts11 May 2026
Ms Highway Trans Services Pvt Ltd Vs GNCT Of Delhi Transport Department
Delhi High Court · (2026) 05 DEL CK 2537
High Courts11 May 2026
Luice @ Johny Anthony Vs The State
Delhi High Court · (2026) 05 DEL CK 2564
Penal Code, 1860-Section 147, 308/34, 323, 324Code of Criminal Procedure, 1973-Section 319/320, 320, 320(1), 320(2), 320(8), 320(9)Code of Criminal Procedure (Amendment) Act, 2005
High Courts11 May 2026
Kamal Kapoor Vs State
Delhi High Court · (2026) 05 DEL CK 2568
Indian Penal Code (IPC)-Section 376, 378, 506 read with Section 34, 384, 109, 497Cr.P.C-Section 198 (2)Constitution of India-Article 14, 15, 21, 141
High Courts11 May 2026
Mohd. Quasim Vs State (NCT of Delhi)
Delhi High Court · (2026) 05 DEL CK 2569
Special Marriage Act, 1954Code of Criminal Procedure, 1973-Section 161, 164Indian Penal Code-Section 363, 366, Exception 2 to Section 375, 376
High Courts11 May 2026
Rajeshwar Dayal Aggarwal Vs M/S Enicar Machine (India)
Delhi High Court · (2026) 05 DEL CK 2610
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 2(a), 2(s), 17(2)
High Courts11 May 2026
Dr Vishal Chadha Vs State Of Govt Of NCT Delhi Through Chief Secretary & Ors.
Delhi High Court · (2026) 05 DEL CK 2622
High Courts11 May 2026
Delhi Union CHBS Ltd. & Anr. Vs Registrar Cooperative Societies & Ors.
Delhi High Court · (2026) 05 DEL CK 2624
Delhi Cooperative Societies Act, 2003-Section 37, 112(1)(e)