High Courts12 May 2026
Javed Ahmed Azmi Vs State & Ors
Delhi High Court · (2026) 05 DEL CK 2191
Indian Penal Code-Sections 420/408Code of Criminal Procedure, 1973-Section 311BNSS-Section 528
COURT ARCHIVE
Delhi High Court judgments, 2026
7,245 judgments · page 157 of 363
High Courts12 May 2026Allowed
Neeraj Bhalla & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1968
IPC-Section 287, 288, 304-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts12 May 2026
Sh Shovit Sharma & Ors. Vs State (GNCT Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 2190
Indian Penal Code-Sections 498A, 406, 34, 354, 377Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528PWDV Act
High Courts12 May 2026
Abdul Rabbani @ Rabba Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 05 DEL CK 2189
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20
High Courts12 May 2026Dismissed
Azad Saifi Vs Akhtar Ali
Delhi High Court · (2026) 05 DEL CK 1760
CrPC-Section 251Limitation Act-Section 5
High Courts12 May 2026Allowed
Sabir Vs State (Govt. Of NCT Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 1761
BNS-Section 308(2)/351(2)/64(2)(m)/79
High Courts12 May 2026Disposed Of
United India Insurance Co. Ltd. Vs Kalpana Pandey & Ors.
Delhi High Court · (2026) 05 DEL CK 1822
High Courts12 May 2026Disposed Of
Geeta Harbola & Ors. Vs Inderjit Singh & Ors.
Delhi High Court · (2026) 05 DEL CK 1823
High Courts12 May 2026Disposed Of
Parmal & Anr. Vs The State & Ors.
Delhi High Court · (2026) 05 DEL CK 1797
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 7, 8, 27, 3, 2(b)Protection of Women from Domestic Violence Act, 2005-Section 26, 18, 19, 20, 21, 22, sub-section (1), sub-section (3) of Section 26, 17, 2(s)The Delhi Maintenance of Parents And Senior Citizens Rules (Amended), Rules, 2016
High Courts12 May 2026Disposed Of
The New India Assurance Company Vs National Commission For Scheduled Castes & Anr.
Delhi High Court · (2026) 05 DEL CK 1798
Constitution of India-Article 338, 338(5)
High Courts12 May 2026Allowed
Rajinder Singh Vs The Registrar Of Trade Marks
Delhi High Court · (2026) 05 DEL CK 1870
Constitution of India, 1950-Article 226The Trade Marks Rules, 2017-Rule 58(2), 58(3), 50(4), 17, 18, 19, 58(1)The Trade Marks Act, 1999-Section 25, 25(3)
High Courts12 May 2026Dismissed
T. Choithram Foundation & Ors. Vs Satish Motiani, Trustee & Ors.
Delhi High Court · (2026) 05 DEL CK 1873
Code of Civil Procedure, 1908-Section 10Madhya Pradesh Public Trusts Act, 1951Madhya Pradesh Public Trust Rules, 1962
High Courts12 May 2026Disposed Of
Bal Sahyog Sanstha Committee Vs Rohtas
Delhi High Court · (2026) 05 DEL CK 1727
High Courts12 May 2026Disposed Of
Rashmi Gupta Vs Ms. Kanika & Ors.
Delhi High Court · (2026) 05 DEL CK 1728
High Courts12 May 2026Disposed Of
Yokesvaran K Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 1729
High Courts12 May 2026Disposed Of
Abhishek Mahajan Vs Shilpa Mahajan
Delhi High Court · (2026) 05 DEL CK 1730
High Courts12 May 2026Disposed Of
Ishika Verma Vs Anuj Kumar Pandey
Delhi High Court · (2026) 05 DEL CK 1731
High Courts12 May 2026Disposed Of
Abdul Rabbani @ Rabba Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0651
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 20
High Courts12 May 2026Disposed Of
Sh Shovit Sharma And Ors Vs State (Gnct Of Delhi) And Anr.
Delhi High Court · (2026) 05 DEL CK 0650
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 354, 377, 406, 498A
High Courts12 May 2026Disposed Of
Neeraj Bhalla & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0649
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 287, 288, 304A