High Courts14 Nov 2025Disposed Of

K P Rana Vs Delhi Development Authority

Delhi High Court · 2023 INSC 931

Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 28(1)(a), 43(1), 43(2), 21Indian Contract Act, 1872-Section 73Limitation Act, 1963-Section 3(1), Article 25
High Courts14 Nov 2025Disposed Of

Shamshad Ahmad Vs State NCT Of Delhi

Delhi High Court · (2025) 11 DEL CK 2300

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 409, 420, 120B, 201Constitution of India-Article 21
High Courts14 Nov 2025Disposed Of

Manan Goel Vs Union Of India & Ors

Delhi High Court · (2025) 11 DEL CK 1919

Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 403, 405, 406Companies Act, 2013- Section 447