High Courts14 Nov 2025Dismissed
Nazra Khatoon Vs Mohd. Zafar & Ors
Delhi High Court · (2025) 11 DEL CK 1927
Code of Civil Procedure 1908- Order 1 Rule 10, Order 1 Rule 10(2)
COURT ARCHIVE
Delhi High Court judgments, 2025
8,251 judgments · page 83 of 413
High Courts14 Nov 2025Disposed Of
CG Power And Industrial Solutions Limited Vs Indusind Bank & Ors
Delhi High Court · (2025) 11 DEL CK 1926
Code of Civil Procedure 1908- Order 1 Rule 10
High Courts14 Nov 2025Allowed
Sonu Dahiya Vs State Nct Of Delhi
Delhi High Court · (2025) 11 DEL CK 1925
Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 389, 482Indian Penal Code, 1860- Section 34, 201, 302
High Courts14 Nov 2025Disposed Of
Shamshad Ahmad Vs State Nct Of Delhi
Delhi High Court · (2025) 11 DEL CK 1924
Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Code of Criminal Procedure, 1973- Section 82, 91, 160
High Courts14 Nov 2025Dismissed
Didar Singh & Anr Vs State (Govt.Of Nct Of Delhi)
Delhi High Court · (2025) 11 DEL CK 1923
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 34, 201, 302
High Courts14 Nov 2025Dismissed
M/s Theme Engineering Services Pvt. Ltd Vs National Highways Authority Of India
Delhi High Court · (2025) 11 DEL CK 1921
Constitution of India, 1950- Article 226
High Courts14 Nov 2025Allowed
Ambika Institute Of Pharmacy Vs Pharmacy Council Of India
Delhi High Court · (2025) 11 DEL CK 1918
High Courts14 Nov 2025Allowed
Vijay @ Noti Vs State
Delhi High Court · (2025) 11 DEL CK 1917
Code of Criminal Procedure, 1973- Section 313, 374(2), 428Indian Penal Code, 1860- Section 34, 307, 308, 323
High Courts14 Nov 2025Allowed
Deepa Chawla And Others Vs State (Govt Of Nct Of Delhi) And Others
Delhi High Court · (2025) 11 DEL CK 1916
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 420, 457, 468, 471
High Courts14 Nov 2025Allowed
Deepak Yadav Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 11 DEL CK 1915
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Schedule Castes And The Schedule Tribes (Prevention of ATRO.) Amendment Act, 2015- Section 3(i)(r)(s)
High Courts14 Nov 2025Allowed
Dhawan Kumar & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 11 DEL CK 1914
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts14 Nov 2025Allowed
Isha Chaudhary And Ors Vs State Of Nct Of Delhi And Another
Delhi High Court · (2025) 11 DEL CK 1913
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts14 Nov 2025Disposed Of
M/s Alpro Industries Vs M/s Ambience Pvt. Limited & Anr
Delhi High Court · (2025) 11 DEL CK 1912
Arbitration and Conciliation Act, 1996- Section 2(1)(c), 12(5), 14(2), 16, 31, 34, 34(2)(b), 36, 37
High Courts13 Nov 2025Disposed Of
BSES Yamuna Power Limited Vs Bhagwanti & Anr.
Delhi High Court · (2025) 11 DEL CK 2570
National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011
High Courts13 Nov 2025
Pawan @ Puran Chand & Ors. Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 11 DEL CK 2597
Indian Penal Code, 1860-Sections 498A, 406, 506, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320
High Courts13 Nov 2025Dismissed
The New India Assurance Company Limited Vs M/S Shiv Shakti Products Limited
Delhi High Court · 2025 INSC 1271
Commercial Courts Act, 2015-Section 13Insurance Act, 1938-Section 64 UM, 64-UM(2)Insurance (Amendment) Act, 1968
High Courts13 Nov 2025Dismissed
M/S. Delhi Automobile Ltd. Vs M/S. Taneja Developers And Infrastructure Ltd.
Delhi High Court · (2025) 11 DEL CK 2681
Civil Procedure Code, 1908-Section 151, Order VII Rule 11, VII Rule 11(a)
High Courts13 Nov 2025Disposed Of
Neeraj Guglani Vs Principal Commissioner Of Income Tax-15 & Ors.
Delhi High Court · (2025) 11 DEL CK 2677
Income Tax Act, 1961-Section 119(2)(b), 139(1), 139(4), 119
High Courts13 Nov 2025Dismissed
Bhai Manjit Singh HUF & Ors. Vs Punit Beriwala
Delhi High Court · (2025) 11 DEL CK 2688
Code of Civil Procedure, 1908-Order VII Rule 11Limitation Act, 1963-Article 54
High Courts13 Nov 2025Disposed Of
S S Bankers Assocation & Anr. Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2697
Bank Employees Pension Regulations, 1995-Regulation 2(d), 2(w), 14, 15, 20, 26, 26(1), 35(2), 35(6)(a)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970-Section 19(Officer's) Service Regulations, 1979