High Courts13 Nov 2025Dismissed
Government Of NCT Of Delhi Through Its Cheif Secretary & Anr. Vs Deep Chand & Ors.
Delhi High Court · (2025) 11 DEL CK 2722
COURT ARCHIVE
Delhi High Court judgments, 2025
8,251 judgments · page 84 of 413
High Courts13 Nov 2025Dismissed
Municipal Corporation Of Delhi Vs Kamlesh
Delhi High Court · (2025) 11 DEL CK 2724
High Courts13 Nov 2025Dismissed
The Commissioner Of Police & Ors. Vs Sheotaj Singh
Delhi High Court · (2025) 11 DEL CK 2727
High Courts13 Nov 2025Dismissed
Union Of India & Ors. Vs No. 14634971 Hav Sajiraj R (Retd)
Delhi High Court · (2025) 11 DEL CK 2743
Constitution of India-Article 226
High Courts13 Nov 2025Allowed
R B Bhasin Vs Delhi Development Authority
Delhi High Court · (2025) 11 DEL CK 2744
Constitution of India-Article 226
High Courts13 Nov 2025Dismissed
Union Of India & Ors. Vs Ex JWO Rajiw Kumar Mishra
Delhi High Court · (2025) 11 DEL CK 2745
Constitution of India-Article 226
High Courts13 Nov 2025Allowed
Baba Bamdev Ram Vs State Of Nct Of Delhi
Delhi High Court · (2025) 11 DEL CK 2777
Indian Penal Code-Sections 376, 506, 371, 374Cr.P.C.-Sections 428, 164, 313JJ Act-Sections 23, 26
High Courts13 Nov 2025
Vikas Kumar Vs State (NCT Of Delhi)
Delhi High Court · (2025) 11 DEL CK 2782
POCSO Act-Section 10, 6IPC-Sections 342, 376, 377, 506Evidence Act-Section 114
High Courts13 Nov 2025Dismissed
State Vs Daya Shankar
Delhi High Court · (2025) 11 DEL CK 2783
Code of Criminal Procedure, 1973-Section 378(1)(b), 313, 378IPC-Section 279, 338, 304A
High Courts13 Nov 2025Partly Allowed
Rajvir Vs State
Delhi High Court · (2025) 11 DEL CK 2786
NDPS Act-Sections 15, 15(b), 50, 61, 85Cr.P.C.-Section 428
High Courts13 Nov 2025Dismissed
Union Of India & Anr. Vs Neeraj Prasad & Ors.
Delhi High Court · (2025) 11 DEL CK 2798
High Courts13 Nov 2025Dismissed
Manish Sharma Vs Additional Commissioner Of Customs
Delhi High Court · (2025) 11 DEL CK 2814
Customs Act, 1962-Section 111(d), 111(1), 111(m), 112(a)(i), 114AA, 117, 119, 128, 132, 135Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 107
High Courts13 Nov 2025Disposed Of
Perfect Industries Vs Goods And Service Tax Officer, Delhi Department Of Trade And Taxes, & Anr.
Delhi High Court · (2025) 11 DEL CK 2826
Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts13 Nov 2025Dismissed
Sudesh Kumar Bhola Vs Parveen Jain & Ors.
Delhi High Court · (2025) 11 DEL CK 2828
Code of Civil Procedure, 1908-Order VII Rule 11, 7 Rule 11(a), 7 Rule 11(d), 7 Rule 14Limitation Act, 1963-Article 59, 65Right to Information Act, 2005
High Courts13 Nov 2025Disposed Of
Myratgeldi Mammedov Vs Union Of India & Anr.
Delhi High Court · (2025) 11 DEL CK 2831
Customs Act, 1962-Section 111(d), 111(i), 111(j), 111(l), 111(m), 111(o), 112, 114A, 104, 108
High Courts13 Nov 2025Disposed Of
Sandisk LLC Vs M/s. Welborn Industries Private Limited & Anr.
Delhi High Court · (2025) 11 DEL CK 2851
Court Fees Act, 1870-Sections 16 and 16A
High Courts13 Nov 2025Dismissed
Gold Cause Construction Pvt. Ltd. & Anr. Vs Anand Prakash Gupta
Delhi High Court · (2025) 11 DEL CK 2311
Code of Civil Procedure, 1908-Section 151, Order XXVI Rule 10, IX Rule 13
High Courts13 Nov 2025Partly Allowed
Sangeeta Vs Hitesh Kumar
Delhi High Court · (2025) 11 DEL CK 2327
Code of Civil Procedure, 1908-Section 96Hindu Marriage Act, 1955-Section 13(1)(ia)Benami Transaction Act
High Courts13 Nov 2025Disposed Of
Kaifa Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 11 DEL CK 2389
High Courts13 Nov 2025
Delhi Building And Other Construction Workers Welfare Board Vs Mahanagar Delhi Bhawan Evam Anya Sanniraman Mazdoor Sangh
Delhi High Court · (2025) 11 DEL CK 2419
Civil Procedure Code-Section 151, Order VIII Rule 1, 148Limitation Act-Section 5