High Courts14 Nov 2025Disposed Of
CG Power And Industrial Solutions Limited Vs IndusInd Bank & Ors.
Delhi High Court · (2025) 11 DEL CK 2411
CPC-Order I Rule 10
COURT ARCHIVE
Delhi High Court judgments, 2025
8,399 judgments · page 81 of 420
High Courts14 Nov 2025Allowed
Dhawan Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2452
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts14 Nov 2025Allowed
Isha Chaudhary & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2451
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts14 Nov 2025Allowed
Deepa Chawla & Ors. Vs State (Govt Of NCT Of Delhi) & Ors.
Delhi High Court · (2025) 11 DEL CK 2450
BNSS-Section 528IPC-Sections 420, 457, 468, 471, 34
High Courts14 Nov 2025Allowed
Deepak Yadav Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2449
Bharatiya Nagarik Suraksha Sanhita-Section 528Schedule Castes And The Schedule Tribes (Prevention of ATRO.) Amendment Act, 2015-Sections 3(i)(r)(s)
High Courts14 Nov 2025Disposed Of
Mujahat Ali Khan Vs Lokpal Of India Through Under Secretary
Delhi High Court · (2025) 11 DEL CK 2480
Constitution of India-Articles 226, 227, 14, 19, 21, 253Code of Civil Procedure, 1908-Section 151Lokpal and Lokayuktas Act, 2013-Sections 3(3)(b), 20, 20(1), 20(1)(a), 20(2), 20(3), 20(3)(a), 20(5), 20(7), 20(9), 29, 32, 46, 46(1)
High Courts14 Nov 2025Dismissed
M/s Chamundeshwari Pharmacy Vs M/s Saraswati Enterprises
Delhi High Court · (2025) 11 DEL CK 2475
Arbitration and Conciliation Act, 1996-Section 37, 5, 8, 34Commercial Courts Act, 2015-Section 13
High Courts14 Nov 2025Allowed
Richa Tiwari & Anr. Vs Kumar Sambhav Mishra & Ors.
Delhi High Court · (2025) 11 DEL CK 2471
Code of Civil Procedure, 1908-Order VII Rule 11, Section 151, XII Rule 6
High Courts14 Nov 2025Allowed
Rakesh Kumar Sethi & Ors. Vs Land Acquisition Collector
Delhi High Court · (2025) 11 DEL CK 2969
Land Acquisition Act, 1894-Section 18, 18(2), 16, 30, 30-31Bihar Land Reforms Act, 1950-Section 3
High Courts14 Nov 2025Disposed Of
Anoop Kumar Garg Vs The Commissioner Of Customs (Imports)
Delhi High Court · (2025) 11 DEL CK 2931
Constitution of India-Article 226Customs Act, 1962-Section 121, 128(1), 129A(1)(a), 129A(1)(b), 129EMaharashtra Value Added Tax Act, 2002-Section 26(6-A)
High Courts14 Nov 2025Disposed Of
Mahender Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2514
Border Security Force Act, 1968-Section 113Constitution of India-Article 226
High Courts14 Nov 2025Disposed Of
Sunita Rani Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2502
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts14 Nov 2025Disposed Of
M/s Walsons Services Pvt. Ltd. Vs Sales Tax Officer/Class II (STO), DGST & Anr.
Delhi High Court · (2025) 11 DEL CK 2494
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts14 Nov 2025Disposed Of
M/s Chauhan Kirana Trading Through Its Proprietor, Sultan Singh Vs Government Of NCT Of Delhi Through The Commissioner Of State Taxes & Anr.
Delhi High Court · (2025) 11 DEL CK 2491
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73
High Courts14 Nov 2025Disposed Of
Union Of India & Ors. Vs Pawan Ballabh Thapliyal & Ors.
Delhi High Court · (2025) 11 DEL CK 2926
High Courts14 Nov 2025Allowed
Staff Selection Commission & Anr. Vs Seema Saraswat
Delhi High Court · (2025) 11 DEL CK 2925
High Courts14 Nov 2025Dismissed
Didar Singh & Anr. Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 11 DEL CK 2923
IPC-Section 302, 201, 34Cr.P.C.-Section 313
High Courts14 Nov 2025Dismissed
Ranju Lehra Das Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2915
High Courts14 Nov 2025Allowed
Central Bank Of India Vs Anil Kumar & Anr
Delhi High Court · (2025) 11 DEL CK 2913
Constitution of India-Articles 226, 227