High Courts14 Nov 2025Disposed Of

Pooja Mourya Vs Adwait Gupta

Delhi High Court · (2025) 11 DEL CK 2350

Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(5), 11(6), 11(6A), 12(2), 16, 21, 372015 Amendment Act
High Courts14 Nov 2025Dismissed

Rakesh Singh Vs Amit Kumar & Ors.

Delhi High Court · (2025) 11 DEL CK 2343

IPC-Section 468, 471, 120-BTransfer of Property Act, 1882-Section 54, 40, 5, 53-ARegistration Act, 1908-Section 17, 49