High Courts17 Nov 2025Allowed

TCNS Clothing Company Limited Vs Sunil Kumar & Anr.

Delhi High Court · (2025) 11 DEL CK 2472

Code of Civil Procedure, 1908-Order XLIII Rule 1(a), Section 151, VII Rule 11(d), VII Rule 11, VII Rule 10, VII Rule 10ACommercial Courts Act, 2015-Section 2(1)(c), 2(1)(c)(vii), 2(c), 2(c)(i), 2(c)(ii), 2(c)(vii), 2(c)(xx)Indian Contract Act, 1872-Section 23
High Courts17 Nov 2025Allowed

Arun Kumar Vs Subhash Chand & Ors.

Delhi High Court · (2025) 11 DEL CK 2885

Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 4Hindu Succession Act, 1956Benami Act-Section 4(1), 4(2), 4(3)
High Courts17 Nov 2025

Mohd Yahya & Ors. Vs Farat Ara & Ors.

Delhi High Court · (2025) 11 DEL CK 2880

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Delhi Rent Control Act-Section 14(1)(e), 14, 25-B, 25-B(8)Indian Contract Act, 1872-Section 23, 28