High Courts17 Nov 2025Allowed
Dhurv Parsad Gupta Vs State
Delhi High Court · (2025) 11 DEL CK 2516
Indian Penal Code, 1860-Section 302, 201 & 34Criminal Procedure Code, 1973-Section 313
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 79 of 429
High Courts17 Nov 2025Dismissed
Union Of India & Ors. Vs Sgt Ranvir (Retd)
Delhi High Court · (2025) 11 DEL CK 2291
Constitution of India-Article 226
High Courts17 Nov 2025Dismissed
Ashok Kumar Kaushik & Anr. Vs Mahipal Singh & Ors.
Delhi High Court · (2025) 11 DEL CK 1941
Delhi High Court (Original Side) Rules, 2018- Rule 2, 5
High Courts17 Nov 2025Dismissed
New India Assurance Co. Ltd Vs Bindu Devi And Ors
Delhi High Court · (2025) 11 DEL CK 1940
Code of Civil Procedure 1908- Section 2(11)Motor Vehicles Act, 1988- Section 140, 166(1)Arbitration and Conciliation Act, 1996- Section 2(1)(g)
High Courts17 Nov 2025Dismissed
Poorna Prajna Public School And Anr Vs Sandeep Dahiya And Anr
Delhi High Court · (2025) 11 DEL CK 1939
Delhi School Education Act, 1973-Section 8, 9, 10, 11, 12
High Courts17 Nov 2025Dismissed
Pushpinder Kumar & Anr Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 1938
Code of Civil Procedure 1908- Order 1 Rule 10
High Courts17 Nov 2025Allowed
Delhi Urban Shelter Improvement Board Vs Subhash
Delhi High Court · (2025) 11 DEL CK 1937
Constitution of India, 1950- Article 226Limitation Act, 1963- Article 137Industrial Disputes Act, 1947- Section 2A, 10(4A)
High Courts17 Nov 2025Disposed Of
Monu Vs Union Of India & Ors
Delhi High Court · (2025) 11 DEL CK 1936
High Courts17 Nov 2025Dismissed
Kendriya Vidyalaya Sangathan Vs Arushi Tanwar
Delhi High Court · (2025) 11 DEL CK 1935
Constitution of India, 1950- Article 14, 226
High Courts17 Nov 2025Dismissed
MTS Papers India Limited Vs Spento Papers India Llp
Delhi High Court · (2025) 11 DEL CK 1934
Code of Civil Procedure 1908- Section 15, 16, 17, 18, 19, 20, 20(c), 151, Order 6 Rule 1, Order 6 Rule 2, Order 6 Rule 12, Order 6 Rule 17, Order 7 Rule 10, Order 7 Rule 11, Order 14 Rule 2(2)Commercial Courts Act, 2015- Section 12A, 13(1A)Trade Marks Act, 1999- Section 134(2)
High Courts17 Nov 2025Dismissed
Mohd Yahya & Ors Vs Farat Ara & Ors
Delhi High Court · (2025) 11 DEL CK 1933
Code of Civil Procedure 1908- Section 114, Order 47 Rule 1Delhi Rent Control Act, 1958- Section 14, 14(1)(e), 25B, 25B(8)Contract Act, 1872- Section 23, 28
High Courts17 Nov 2025Dismissed
Vijender Tanwar Vs Girwar (Now Deceased) Through Agent/Legal Representative Anand Tyagi & Anr.
Delhi High Court · (2025) 11 DEL CK 1932
Constitution of India, 1950- Article 227Code of Civil Procedure 1908- Order I Rule 10, Order 1 Rule 10(2)
High Courts15 Nov 2025Dismissed
Chattan Dabas Through Pairokar Vs State (NCT Of Delhi)
Delhi High Court · (2025) 11 DEL CK 2457
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cr.P.C.-Section 439IPC-Section 302, 201
High Courts15 Nov 2025Allowed
Upendra Singh Kushwaha Alias Munna & Ors. Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2025) 11 DEL CK 2448
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 354, 354(B), 452, 323, 341, 506, 34
High Courts15 Nov 2025Allowed
Vikas Gupta & Anr. Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 11 DEL CK 2445
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Sections 290, 106IPC-Sections 288, 304A
High Courts15 Nov 2025Dismissed
Gautam Khaitan & Anr. Vs Union Of India & Anr.
Delhi High Court · (2025) 11 DEL CK 2976
Indian Penal Code, 1860-Section 120B, 420Prevention of Corruption Act, 1988-Sections 7, 8, 9, 12, 13(2) r/w 13(1)(d)Prevention of Money Laundering Act, 2002-Sections 3, 4, 5, 5(1), 8, 26, 42
High Courts15 Nov 2025Dismissed
ABP Pvt Ltd Vs ITC Hotels Ltd & Ors
Delhi High Court · (2025) 11 DEL CK 2964
Code of Civil Procedure, 1908-Order VII Rule 11, Section 10
High Courts15 Nov 2025Disposed Of
Shukal Gupta Vs Employees State Insurance Corporation
Delhi High Court · 2025 INSC 183
Employees’ State Insurance Act, 1948-Section 82(2), 45A, 45AA, 75Civil Procedure Code, 1908-Order XXII Rule 3, XXII Rule 10-ALimitation Act, 1963-Section 5, Article 120
High Courts15 Nov 2025Disposed Of
Sh Ashok Kumar Vs Smt Lakshita Chandel
Delhi High Court · (2025) 11 DEL CK 2896
Civil Procedure Code, 1908-Order XLIII Rule 1, IX Rule 13, Section 151, 144, VIII Rule 10, VIII Rule 1
High Courts15 Nov 2025
Gurdeep Kaur Vs State
Delhi High Court · (2025) 11 DEL CK 2286
Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Section 302, 34Indian Evidence Act, 1872-Section 27