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Delhi High Court judgments, 2025

8,562 judgments · page 420 of 429

High Courts22 Jan 2025Disposed Of

Sanjay Vs State Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1717

Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 100, 100(4), 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 37, 41, 42, 43, 50, 50(5), 51, 52A, 52A(2), 52A(3), 52A(4), 53(1)
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High Courts21 Jan 2025Disposed Of

Aizaz Kilicheva @ Aziza @ Maya Vs State Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1708

Indian Penal Code, 1860 - Section 34, 109, 120B, 174A, 366B, 370, 419, 420, 465, 466, 467, 468, 471, 474Foreigners Act, 1946 - Section 3, 5, 14, 14AImmoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5
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High Courts20 Jan 2025

Abdul Rab Vs Narcotics Control Bureau

Delhi High Court · (2025) 01 DEL CK 2039

Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 21(c), 22(c), 23, 25, 27A, 29, 67, 37Code of Criminal Procedure, 1973-Section 169
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