COURT ARCHIVE

Delhi High Court judgments, 2025

10,619 judgments · page 449 of 531

High Courts08 Apr 2025Disposed Of

Jitender @ Chinku Vs Babli @ Manvi & Anr.

Delhi High Court · (2025) 04 DEL CK 1856

Code of Criminal Procedure, 1973-Section 125Protection of Women from Domestic Violence Act, 2005-Section 12Indian Penal Code, 1860-Sections 498A, 406, 34

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High Courts08 Apr 2025Disposed Of

Ms S Vs State & Ors.

Delhi High Court · (2025) 04 DEL CK 1855

Indian Penal Code, 1860-Section 354, 376, 506Cr.P.C.-Section 164

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High Courts08 Apr 2025Disposed Of

Rajeev Dhingra Vs State NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 1795

Indian Penal Code, 1860-Sections 420/406/34Cr.P.C.-Section 82

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High Courts08 Apr 2025Disposed Of

Meena Vs State Of Nct Of Delhi Through Sho Ps Civil Lines & Anr.

Delhi High Court · (2025) 04 DEL CK 1791

Constitution of India-Article 226Bharatiya Nagarika Suraksha Sanhita, 2023-Section 528

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High Courts08 Apr 2025Disposed Of

Nitin Gupta Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1777

Constitution of India-Article 226

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High Courts08 Apr 2025Disposed Of

M/S Yukti Exports Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1776

Constitution of India-Article 226

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High Courts08 Apr 2025Disposed Of

Commissioner Of Customs (Import) Vs M/S. N. V. Distilleries And Breweries Pvt. Ltd.

Delhi High Court · (2025) 04 DEL CK 1773

Customs Act, 1962-Section 28

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High Courts08 Apr 2025Allowed

Karan Khanna & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 04 DEL CK 1769

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498A, 406, 34

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High Courts08 Apr 2025Disposed Of

Abhishek Vs The State (NCT Of Delhi)

Delhi High Court · (2025) 04 DEL CK 1761

Indian Penal Code, 1860-Sections 302, 34Arms Act, 1959-Sections 25, 27Code of Criminal Procedure, 1973-Section 161

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High Courts08 Apr 2025Disposed Of

Ashish Dubey Vs Sara Carriere Dubey

Delhi High Court · (2025) 04 DEL CK 1760

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High Courts08 Apr 2025Disposed Of

Munni Devi Vs Tele Wood

Delhi High Court · (2025) 04 DEL CK 1751

CPC-Order XVIII Rule 3, Section 151

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High Courts08 Apr 2025Disposed Of

Mr. Shakilur Rahman Vs Management Of Commonwealth War Graves Commission, Delhi War Commentary

Delhi High Court · (2025) 04 DEL CK 1744

Industrial Disputes Act, 1947-Section 2(s)Code of Civil Procedure, 1908-Order XIV Rule 2Constitution of India-Article 226, 136

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High Courts08 Apr 2025Disposed Of

Paresh K Daftary Vs Additional Director General

Delhi High Court · (2025) 04 DEL CK 1003

Customs Act, 1962 - Section 28, 128

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High Courts08 Apr 2025Disposed Of

Yogeshwar Dayal Vs Vishnu Urban Cooperative Thrift And Credit Society Ltd And Ors

Delhi High Court · (2025) 04 DEL CK 1002

Constitution of India, 1950 - Article 226, 227Delhi Cooperative Societies Act 1972 - Section 112

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High Courts08 Apr 2025Allowed

Jiya Sharma Minor Through Her Mother Next Friend Mrs Kala Sharma W/O Deepak Sharma & Anr Vs Mr Deepak Sharma & Ors

Delhi High Court · (2025) 04 DEL CK 1001

Code of Civil Procedure, 1908 - Order 6 Rule 4, Order 6 Rule 17, Order 7 Rule 11, Order 11 Rule 12, Order 11 Rule 14, Order 12 Rule 6Hindu Succession Act, 1956 - Section 6

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High Courts08 Apr 2025Disposed Of