High Courts08 Apr 2025Disposed Of
Shri Ajay Saini Vs Intelligence Officer DRI Headquarters & Anr.
Delhi High Court · (2025) 04 DEL CK 1908
Constitution of India-Article 226Customs Act, 1962-Section 28
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 448 of 531
High Courts08 Apr 2025Disposed Of
Yogeshwar Dayal Surety Of Mr. Prashant Kumar Vs The Vishnu Urban Cooperative Thrift Credit Society Ltd & Anr.
Delhi High Court · (2025) 04 DEL CK 1907
Constitution of India-Article 226, 227Delhi Cooperative Societies Act-Section 112
High Courts08 Apr 2025Dismissed
Union Of India & Ors. Vs Nk Nanak Chand Retd
Delhi High Court · (2025) 04 DEL CK 1894
High Courts08 Apr 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Manoj Kumar
Delhi High Court · (2025) 04 DEL CK 1893
Entitlement Rules for Casualty Pensionary Awards, to the Armed Forces Personnel 2008
High Courts08 Apr 2025Disposed Of
Shivam Iron Store Through Proprietor Jagdish Rai Bansal Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 1892
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 2(75), 67, 70, 107
High Courts08 Apr 2025Disposed Of
Union Of India & Ors. Vs Rameshwar Tiwari
Delhi High Court · (2025) 04 DEL CK 1891
CCS (Pension) Rules
High Courts08 Apr 2025Dismissed
Union Of India & Ors. Vs Cdr Pyare Lal (Retd)
Delhi High Court · (2025) 04 DEL CK 1890
High Courts08 Apr 2025Dismissed
Dayanand Adarsh Vidyalaya Vs Deepa Chhibber & Ors.
Delhi High Court · (2025) 04 DEL CK 1888
Delhi School Education Rules, 1973-Rule 46
High Courts08 Apr 2025
Mrs Priyanka Vs Mr Saurabh Chhabra
Delhi High Court · (2025) 04 DEL CK 1884
Code of Criminal Procedure, 1973-Section 340Hindu Marriage Act, 1955-Section 24Family Courts Act, 1984-Section 19
High Courts08 Apr 2025Disposed Of
Anita Gupta Vs Government Of National Capital Territory Of Delhi
Delhi High Court · (2025) 04 DEL CK 1878
Constitution of India-Article 226Cr.P.C.-Section 482, 91, 160IPC-Section 279, 304A, 302, 120B
High Courts08 Apr 2025Allowed
Dr. Anu Nayyar Vs The State Of National Capital Territory Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1876
Code of Criminal Procedure, 1973-Section 482, 173(8)Indian Penal Code, 1860-Sections 149, 304A, 419, 420, 465, 120B, 34Delhi Medical Council Act, 1997-Section 27
High Courts08 Apr 2025Disposed Of
Wikimedia Foundation Inc Vs ANI Media Private Limited & Ors.
Delhi High Court · (2025) 04 DEL CK 1875
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Section 2(1)(w), Rule 3(1)(d), Part IIIT Act-Section 79, 79(2), 79(3)Code of Civil Procedure, 1908-Order 39 Rules 1 and 2, 39 Rule 2-A
High Courts08 Apr 2025Dismissed
Pritam Singh Since Deceased Through His LR Represented By S Bakshish Singh Vs State Of GNCT Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 1873
Code of Criminal Procedure, 1973-Section 482, 107, 151, 156(3), 244, 245, 246, 437A, 202, 111, 116, 246(4)Indian Evidence Act, 1872-Section 33, 80IPC-Section 448, 452, 353, 186, 332, 147, 148, 149
High Courts08 Apr 2025Dismissed
Satish @ Satbhagwan Vs The State N.C.T Of Delhi
Delhi High Court · (2025) 04 DEL CK 1868
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 348Indian Penal Code, 1860-Sections 451, 354, 376, 323, 511Code of Criminal Procedure, 1973-Sections 164, 313, 294, 311
High Courts08 Apr 2025Dismissed
UOI Vs Jasbir Singh
Delhi High Court · (2025) 04 DEL CK 1866
Arbitration and Conciliation Act, 1996-Section 34, 11
High Courts08 Apr 2025Disposed Of
HVR Solar Private Limited Vs Sales Tax Officer Class II AVATO Ward 67 & Anr.
Delhi High Court · (2025) 04 DEL CK 1864
Constitution of India-Article 226, 227Delhi Goods and Service Tax Act, 2017-Section 161, Proviso 3 to Section 161, 160
High Courts08 Apr 2025Dismissed
Vivek Chandela Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1863
Indian Penal Code, 1860-Section 34, 201, 328, 354C, 376D, 506, 174AInformation Technology Act, 2000-Section 66E, 67ACode of Criminal Procedure-Section 164, 397, 401, 482
High Courts08 Apr 2025Dismissed
Abhishek Kumar & Anr. Vs Directorate Of Revenue Intelligence
Delhi High Court · (2025) 04 DEL CK 1862
Narcotics Drugs and Psychotropic Substances Act, 1985-Section 8, 20, 29, 50, 52A, 37, 54, 19, 24, 27ACode of Criminal Procedure, 1973-Section 294
High Courts08 Apr 2025Dismissed
State Vs Manish Yadav
Delhi High Court · (2025) 04 DEL CK 1860
Indian Penal Code, 1860-Section 376, 506, 323Cr.P.C.-Sections 161, 164, 227, 228
High Courts08 Apr 2025Disposed Of
Rahul Alias Puneet Alias Phillips Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1859
Indian Penal Code, 1860-Sections 302/307/324/34Arms Act, 1959-Section 25Delhi Prison Rules, 2018-Rules 1223, 1197, 1200