High Courts08 Apr 2025Allowed
Karan Khanna And Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 0976
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 450 of 531
High Courts08 Apr 2025Dismissed
Abhishek Kumar Vs Directorate Of Revenue Intelligence
Delhi High Court · (2025) 04 DEL CK 0975
Code of Criminal Procedure, 1973 - Section 294Narcotics Drugs and Psychotropic Substances Act, 1985 - Section 8, 19, 20, 24, 27A, 29, 37, 37(1)(b), 50, 52A, 54
High Courts08 Apr 2025Disposed Of
Rajeev Dhingra Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0974
Code of Criminal Procedure, 1973 - Section 82Indian Penal Code , 1860 - Section 34, 406, 420
High Courts08 Apr 2025Dismissed
Vivek Chandela Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0973
Code of Criminal Procedure, 1973 - Section 164, 397, 401, 482Indian Penal Code , 1860 - Section 34, 174A, 201, 328, 354C, 376D, 506Information Technology Act, 2000 - Section 66E, 67A
High Courts08 Apr 2025Dismissed
Satish @Satbhagwan Vs State N.C.T Of Delhi
Delhi High Court · (2025) 04 DEL CK 0972
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 348Code of Criminal Procedure, 1973 - Section 164, 294, 311, 313, 494Indian Penal Code, 1860 - Section 323, 354, 376, 451, 511
High Courts08 Apr 2025Disposed Of
Rahul Alias Puneet Alias Phillips Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0971
Indian Penal Code , 1860 - Section 34, 302, 307, 324Arms Act, 1959 - Section 25
High Courts08 Apr 2025Dismissed
Rajeev @ Rajeev Kumar & Anr Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 0970
Code of Criminal Procedure, 1973 - Section 164Indian Penal Code , 1860 - Section 34, 323, 354, 354A, 509
High Courts08 Apr 2025Allowed
Ganga Sahay Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0969
High Courts08 Apr 2025Dismissed
UOI Vs Jasbir Singh
Delhi High Court · (2025) 04 DEL CK 0968
Arbitration and Conciliation Act, 1996 - Section 11, 34
High Courts08 Apr 2025Disposed Of
Wikimedia Foundation Inc Vs Ani Media Private Limited & Ors
Delhi High Court · (2025) 04 DEL CK 0967
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021 - Section 2(1)(w), 79, 79(2), 79(3)
High Courts08 Apr 2025Dismissed
Broadcasting Company Pvt. Ltd Vs Union Of India & Ors
Delhi High Court · (2025) 04 DEL CK 0966
Constitution of India, 1950 - Article 226, 227Telecom Regulatory Authority of India Act, 1997 - Section 18
High Courts08 Apr 2025Dismissed
Sahakar Global Limited JV And Anr Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 04 DEL CK 0958
Constitution of India, 1950 - Article 12, 14, 226Delhi Municipal Corporation Act, 1957 - Section 202
High Courts07 Apr 2025
Razia Sultana & Ors. Vs Fazal Ur Rehman
Delhi High Court · (2025) 04 DEL CK 2077
Code of Civil Procedure, 1908-Section 115, Order VII Rule 9, VII Rule 11, VII Rule 11(c)Delhi Rent Control Act, 1958-Section 3(c), 50
High Courts07 Apr 2025Disposed Of
L.N. Petrochem Pvt. Ltd. Vs State Of NCT Delhi & Anr
Delhi High Court · (2025) 04 DEL CK 2062
Constitution of India-Article 226, 227Delhi Shops and Establishment Act, 1954-Section 21(1), 21(2), 21(3)
High Courts07 Apr 2025Disposed Of
Indian Commercial Pilots Association Vs UOI & Ors
Delhi High Court · (2025) 04 DEL CK 2052
Civil Aviation Requirements Section 7 Part III [CAR 2024]
High Courts07 Apr 2025Dismissed
Vinay Vs State Govt. Of NCT Of Delhi
Delhi High Court · 2025 INSC 307
Indian Penal Code-Section 304B, 306, 498A, 34Dowry Prohibition Act, 1961-Section 3, 4Evidence Act-Section 113B, 114 Illustration (a)
High Courts07 Apr 2025Allowed
Niranjan Lal Gupta Vs UOI
Delhi High Court · (2025) 04 DEL CK 2016
Land Acquisition Act, 1894-Section 18CPC-Order I Rule 10
High Courts07 Apr 2025Dismissed
M/S Mahalaxmi Hardware Vs Smt Neetu Gupta
Delhi High Court · (2025) 04 DEL CK 2009
Delhi Rent Control Act, 1958-Section 14(1)(e), 19CPC-Section 151
High Courts07 Apr 2025Disposed Of
Shivangi Geete Vs Shailendra Kumar Gautam & Ors.
Delhi High Court · (2025) 04 DEL CK 2007
High Courts07 Apr 2025Disposed Of
Parmod Kumar Jain Vs Seema Gupta
Delhi High Court · (2025) 04 DEL CK 2006