COURT ARCHIVE

Delhi High Court judgments, 2025

10,619 judgments · page 452 of 531

High Courts07 Apr 2025Disposed Of

Arun Vs State Of NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 1853

Code of Criminal Procedure, 1973-Section 439, 436A, 309Maharashtra Control of Organised Crime Act, 1999-Section 21(4), 3, 4, 23(1)(a), 2(1)(d), 2(1)(e), 2(1)(f), 18, 3(1)(ii), 3(2), 3(4)IPC-Sections 302, 307, 364A, 120B, 34, 386, 506, 384, 388, 323, 506(2), 143

High Courts07 Apr 2025

M/S IDBI Trusteeship Services Limited Vs Ozone Properties Private Limited & Ors.

Delhi High Court · (2025) 04 DEL CK 1799

Arbitration and Conciliation Act, 1996-Section 11(6), 11, 12DIAC (Administrative Cost and Arbitrators‟ Fees) Rules, 2018

High Courts07 Apr 2025Disposed Of

Staff Selection Commission & Ors. Vs Ashif Ali

Delhi High Court · (2025) 04 DEL CK 1792

High Courts07 Apr 2025Disposed Of

Bindu Govind Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1790

Constitution of India-Article 226Customs Act, 1962-Section 108, 111(d), 111(j), 111(m), 112(a), 112(b), 125, 125(3)Baggage Rules, 2016

High Courts07 Apr 2025Partly Allowed

Modern Stage Service (Projects) Vs India Tourism Development Corporation Ltd.

Delhi High Court · (2025) 04 DEL CK 1785

Constitution of India-Articles 19(1)(g), 14

High Courts07 Apr 2025Disposed Of

MRKR Constructions And Industries Pvt Ltd Vs Complete Dewatering Systems Pvt Ltd

Delhi High Court · (2025) 04 DEL CK 1782

CPC-Order XI, Section 151Constitution of India-Article 227Commercial Courts Act

High Courts07 Apr 2025Disposed Of

ILD Housing Projects Pvt Ltd Formerly Known As International Land Developers Pvt Ltd. Vs Competition Commission Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1772

Competition Act, 2002-Section 4(2)(a)(i), 6, 19(1)(a), 26(1), 27, 28, 31, 32, 33, 39, 42, 42A, 43A, 44, 45Haryana Development and Regulations of Urban Areas Act, 1975Haryana Development and Regulations of Urban Areas Rules, 1976

High Courts07 Apr 2025Dismissed

Union Of India & Ors. Vs Sgt Parmendra Kumar Singh (Retd)

Delhi High Court · (2025) 04 DEL CK 1766

High Courts07 Apr 2025Disposed Of

Major Hari Om Prakash Sharma Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1762

High Courts07 Apr 2025Dismissed

Ashima Infrastructure Pvt Ltd Vs Parsvnath Developers Ltd

Delhi High Court · (2025) 04 DEL CK 1758

High Courts07 Apr 2025Dismissed

Union Of India & Ors. Vs Ex. Sgt Rohit Singh

Delhi High Court · (2025) 04 DEL CK 1757

2008 Rules-Rule 7Constitution of India-Article 226

High Courts07 Apr 2025Dismissed

Cottage Industries Exposition Ltd Vs Gopal Das Estates And Housing Pvt Ltd

Delhi High Court · (2025) 04 DEL CK 1756

CPC-Order XI Rule 1(10), XI Rule 1(5), XI Rule 1Commercial Courts ActConstitution of India-Article 227

High Courts07 Apr 2025Disposed Of

Dayaram Verma Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1755

High Courts07 Apr 2025Disposed Of

Mahipal Singh Vs Municipal Corporation Of Delhi

Delhi High Court · (2025) 04 DEL CK 1749

CPC-Order I Rule 10Delhi Municipal Corporation Act, 1957-Section 14 (4)

High Courts07 Apr 2025Disposed Of

Raj Kumar Vs Manoj Kumar Etc & Ors

Delhi High Court · (2025) 04 DEL CK 0965

High Courts07 Apr 2025Dismissed

M/s Mahalaxmi Hardware Vs Smt Neetu Gupta

Delhi High Court · (2025) 04 DEL CK 0964

Code of Civil Procedure, 1908 - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(e), 19

High Courts07 Apr 2025Disposed Of

Cottage Industries Exposition Ltd Vs Gopal Das Estates And Housing Pvt Ltd

Delhi High Court · (2025) 04 DEL CK 0963

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 11 Rule 1, Order 11 Rule 1(5), Order 11 Rule 1(10)

High Courts07 Apr 2025Disposed Of

MRKR Constructions And Industries Pvt Ltd Vs Complete Dewatering Systems Pvt Ltd

Delhi High Court · (2025) 04 DEL CK 0962

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 11

High Courts07 Apr 2025Disposed Of

Indrani Basu Roy Vs Jagabandhu Banerjee

Delhi High Court · (2025) 04 DEL CK 0961

High Courts07 Apr 2025Disposed Of

Shivangi Geete Vs Shailendra Kumar Gautam And Ors Shivangi Geete Shailendra Kumar Gautam And Ors

Delhi High Court · (2025) 04 DEL CK 0960