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Delhi High Court judgments, 2025

10,619 judgments · page 453 of 531

High Courts07 Apr 2025Dismissed

Kiran Suran Vs Satish Kumar & Ors

Delhi High Court · (2025) 04 DEL CK 0957

Code of Civil Procedure, 1908 - Section 151, Order 22 Rule 3Arbitration and Conciliation Act, 1996 - Section 11, 19, 31(5), 34, 34(1), 34(2), 34(3), 37, 40Limitation Act, 1963 - Section 5, 14
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High Courts07 Apr 2025Disposed Of

Arun Vs State Of Nct Of Delhi

Delhi High Court · (2025) 04 DEL CK 0956

Constitution of India, 1950 - Article 14, 19, 21Code of Criminal Procedure, 1973 - Section 309, 436A, 439Indian Penal Code , 1860 - Section 34, 120B, 143, 302, 307, 323, 364A, 384, 386, 388, 506, 506(2)
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High Courts07 Apr 2025Dismissed

Vinay Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 04 DEL CK 0954

Indian Penal Code , 1860 - Section 34, 304B, 306, 498ADowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113B, 114
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High Courts04 Apr 2025Disposed Of

Manisha Dhawan Vs Mohammad Ali

Delhi High Court · (2025) 04 DEL CK 2084

Code of Civil Procedure, 1908-Section 115, Order XII Rule 6Delhi Rent Control Act, 1958Transfer of Property Act-Section 106
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High Courts04 Apr 2025

Smt. Harinder Kaur (Deceased) Through LR Vs Shri Jatinder Pal Singh & Ors.

Delhi High Court · 2017 INSC 783

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), VII Rule 11(f), VII Rule 14, VII Rule 14(1), Rule 9, XXII Rule 17, XXII Rule 18, XX Rule 18, Section 54Punjab Land Revenue Act, 1887-Section 158, 158(1)(xviii), 158(2)(xvii), 101-A, 101-B, 101-C, 101-DDelhi Land Reforms Act, 1954-Section 185, 185(1), 186, Schedule I, Entry No. 7 of Schedule I
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High Courts04 Apr 2025Allowed

Seitz GmbH Vs Simran Technologies Pvt Ltd

Delhi High Court · (2025) 04 DEL CK 2065

Limitation Act, 1963-Section 14, 18Insolvency and Bankruptcy Code, 2016-Section 3(12), 7, 8, 9, 14, 61, 62, 238ACode of Civil Procedure, 1908-Order XXIII Rule 2, XXIII Rule 1
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High Courts04 Apr 2025Dismissed

Tarun Singh Saharan Vs Meeta Singh & Ors.

Delhi High Court · (2025) 04 DEL CK 2059

Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 4, 6 Rule 16, 14 Rule 2, Section 12Indian Penal Code 1860-Section 354, 354A, 354B, 506, 509Indian Evidence Act, 1872-Section 68
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