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Delhi High Court judgments, 2025

10,619 judgments · page 454 of 531

High Courts04 Apr 2025Dismissed

Fiitjee Ltd. Vs State & Ors.

Delhi High Court · (2025) 04 DEL CK 1951

Code of Criminal Procedure, 1973-Section 154, 156, 156(1), 156(3), 169, 173, 190, 190(1)(a), 190(1)(b), 200, 202, 202(1), 397, 397(1), 397(3), 401, 482, 483Negotiable Instruments Act, 1881-Section 138
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High Courts04 Apr 2025Dismissed

State (NCT. Of Delhi) Vs Akib

Delhi High Court · (2025) 04 DEL CK 1882

Criminal Procedure Code, 1973-Section 378(4), 378(1), 161, 164IPC-Section 354, 506, 356, 354-A, 509POCSO Act-Section 12
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High Courts04 Apr 2025Dismissed

Sachin Gaur Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 04 DEL CK 1879

Code of Criminal Procedure, 1973-Section 482, 311, 125, 126, 126(2), 204(2), 296, Chapter XXIIIProtection of Women from Domestic Violence Act, 2005-Section 12, 17, 18, 19, 20, 22, 23, 28, 28(1), 28(2), 31Indian Penal Code, 1860-Section 406, 498, 34, 498A
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High Courts04 Apr 2025Dismissed

Aasheesh Kumar Paandey Vs State & Anr.

Delhi High Court · (2025) 04 DEL CK 1801

Constitution of India-Article 226Indian Penal Code, 1860-Sections 34, 323, 325, 341, 354, 354A, 506, 509Code of Criminal Procedure, 1973-Sections 107, 150, 164, 482
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High Courts04 Apr 2025Dismissed

Jyoti Wazir & Ors Vs Deepak Khosla & Ors

Delhi High Court · (2025) 04 DEL CK 0952

Code of Civil Procedure, 1908 - Section 100(4), Order 6 Rule 2(1), Order 6 Rule 17, Order 14 Rule 1Transfer of Property Act, 1882 - Section 126Evidence Act, 1872 - Section 60(b)
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High Courts04 Apr 2025Disposed Of

Anuj Suhag Vs State Nct Of Delhi

Delhi High Court · (2025) 04 DEL CK 0946

Constitution of India, 1950 - Article 226, 227Code of Criminal Procedure, 1973 - Section 107, 151, 482Indian Penal Code , 1860 - Section 34, 323, 348, 506
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