High Courts04 Apr 2025Allowed
Abhishek Kumar Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0944
Indian Penal Code , 1860 - Section 34, 313, 406, 498ADowry Prohibition Act, 1961 - Section 3, 4
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 455 of 531
High Courts04 Apr 2025Disposed Of
Shazia Ilmi Vs Rajdeep Sardesai & Ors
Delhi High Court · (2025) 04 DEL CK 0933
Constitution of India, 1950 - Article 21Code of Civil Procedure, 1908 - Section 151, Order 39 Rules 1, Order 39 Rules 2Indian Penal Code , 1860 - Section 504
High Courts03 Apr 2025
Smt. Manju & Ors. Vs Mahesh Kumar (Driver) & Anr.
Delhi High Court · (2025) 04 DEL CK 2068
Constitution of India-Article 227
High Courts03 Apr 2025Disposed Of
M/s. B And B Colonels Kababz Vs Ashok Kumar & Ors.
Delhi High Court · (2025) 04 DEL CK 2067
Constitution of India-Article 227Central Motor Vehicle Rules, 1989-Form 29, Form 30Delhi Motor Accidents Claims Tribunal Rules, 2008-Rule 32, 9(3)
High Courts03 Apr 2025Dismissed
Punjab National Bank Vs Smt. Anjula Singh
Delhi High Court · (2025) 04 DEL CK 2066
Code of Civil Procedure, 1908-Order VII Rule 11, Section 115Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 34Specific Relief Act, 1963-Section 41, 42
High Courts03 Apr 2025Dismissed
Punjab National Bank Vs Parneet Kaur
Delhi High Court · (2025) 04 DEL CK 2061
Code of Civil Procedure, 1908-Order VII Rule 11, Section 115Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 34Specific Relief Act, 1963-Section 41, 42
High Courts03 Apr 2025Dismissed
Bal Kishan (Deceased) Thr Lrs Vs Govt. Of NCT Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 2047
Constitution of India-Article 226Land Acquisition Act, 1894-Section 4, 6, 11, 16Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)
High Courts03 Apr 2025Dismissed
S.Sunil Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2037
Constitution of India-Article 226Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
High Courts03 Apr 2025
Ashwani Kumar @ Ashu Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 2030
NDPS Act-Section 22/29
High Courts03 Apr 2025Allowed
Mayank Pandey Vs State (NCT Of Delhi)
Delhi High Court · (2025) 04 DEL CK 2027
IPC-Section 420, 468, 471
High Courts03 Apr 2025
Mohd Azim Nadaf Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 2026
IPC-Section 302, 120B, 201, 34
High Courts03 Apr 2025Dismissed
M/S New India Assurance Co Ltd Vs Mohammad Arif & Anr.
Delhi High Court · (2025) 04 DEL CK 2020
Employee’s Compensation Act, 1923-Section 3, 4, 4A(1), 4-A(2), 4-A(3), 4-A(3)(a), 4A(3)(b), 10, 10(1), 10B, 22, 30Motor Vehicles Act, 1988-Section 147(1)(b)
High Courts03 Apr 2025Disposed Of
Ashish Bathla Vs Shikha Bathla
Delhi High Court · (2025) 04 DEL CK 2011
Guardian and Wards Act, 1890
High Courts03 Apr 2025Disposed Of
Sunil Kumar Paul Vs Chanderbhan Kalra
Delhi High Court · (2025) 04 DEL CK 2008
High Courts03 Apr 2025Disposed Of
Koushik Pal & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 2001
High Courts03 Apr 2025Dismissed
Aarti Mathur Vs Union Of India Through Director General CISF & Ors.
Delhi High Court · (2025) 04 DEL CK 2000
Constitution of India-Article 226Central Industrial Security Forces Rules, 2001-Rule 36
High Courts03 Apr 2025Disposed Of
Union Of India Vs J M Baxi Ports & Logistics Limited
Delhi High Court · (2025) 04 DEL CK 1982
Arbitration & Conciliation Act, 1996-Section 33, 34, 34(2), 34(3), 36, 37Limitation Act-Section 5, 14, 17, 29(2)Code of Civil Procedure, 1908-Order XXIII Rule 1, XXIII Rule 2
High Courts03 Apr 2025Dismissed
Delhi Subordinate Services Selection Board (DSSSB) & Ors. Vs Samay Rawat
Delhi High Court · (2025) 04 DEL CK 1830
High Courts03 Apr 2025Dismissed
Staff Selection Commission & Anr. Vs Shahjeb Ali
Delhi High Court · (2025) 04 DEL CK 1829
High Courts03 Apr 2025Dismissed
Manju Srivastava Vs Sandeep Srivastava & Anr.
Delhi High Court · (2025) 04 DEL CK 1828