High Courts03 Apr 2025Disposed Of
FEF Global Private Limited & Ors. Vs Fashion Design Council Of India
Delhi High Court · (2025) 04 DEL CK 1767
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 457 of 531
High Courts03 Apr 2025Dismissed
Bharti Axa General Insurance Co Ltd Vs Smt Irabati & Ors
Delhi High Court · (2025) 04 DEL CK 1764
Employee's Compensation Act, 1923-Section 3, 4-A(2), 4-A(3)(a), 4-A(3)(b), 30Motor Vehicles Act, 1988-Section 143, 147(1)(b), 149(2)
High Courts03 Apr 2025Disposed Of
Charanjeet Singh Vs Municipal Corporation Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 1752
CPC-Order I Rule 10, XXXIX Rule 1 and 2, Section 151
High Courts03 Apr 2025Dismissed
Punjab National Bank Vs Sh. Babu Ram Kashyap
Delhi High Court · (2025) 04 DEL CK 1745
Code of Civil Procedure, 1908-Order VII Rule 11, Section 115Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 34Specific Relief Act, 1963-Section 41, 42
High Courts03 Apr 2025Dismissed
Bharti Axa General Insurance Co Ltd Vs Smt Irabati & Ors
Delhi High Court · (2025) 04 DEL CK 0950
Employee's Compensation Act, 1923 - Section 4A(2), 4A(3)(a), 4A(3)(b), 30Motor Vehicles Act, 1988 - Section 143, 147(1)(b), 149(2)
High Courts03 Apr 2025Disposed Of
Farooq Alam Baig Vs Vania Mirza @ Priya Kumari
Delhi High Court · (2025) 04 DEL CK 0949
High Courts03 Apr 2025Disposed Of
Smt. Manju & Ors Vs Mahesh Kumar (Driver) & Anr
Delhi High Court · (2025) 04 DEL CK 0948
Constitution of India, 1950 - Article 227
High Courts03 Apr 2025Allowed
Ashwani Kumar @ Ashu Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0947
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22, 29
High Courts03 Apr 2025Disposed Of
Charanjeet Singh Vs Municipal Corporation Delhi And Ors
Delhi High Court · (2025) 04 DEL CK 0943
Code of Civil Procedure, 1908 - Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts03 Apr 2025Disposed Of
Ajay Gautam Vs Union Of India Through Ministry Of Law And Justice Through Its Secretary & Ors
Delhi High Court · (2025) 04 DEL CK 0942
Code of Criminal Procedure, 1973 - Section 156(3), 482
High Courts03 Apr 2025Disposed Of
Anil Kumar Aggarwal Vs Usha Garg & Anr
Delhi High Court · (2025) 04 DEL CK 0941
Indian Penal Code , 1860 - Section 34, 323, 341, 342, 354B, 366, 376, 377, 420, 467, 506
High Courts03 Apr 2025Disposed Of
Toni Vs Kajal
Delhi High Court · (2025) 04 DEL CK 0940
Code of Civil Procedure, 1908 - Order 32
High Courts03 Apr 2025Disposed Of
Ashish Bathla Vs Shikha Bathla
Delhi High Court · (2025) 04 DEL CK 0939
High Courts03 Apr 2025Allowed
Mohd Azim Nadaf Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0938
Indian Penal Code , 1860 - Section 34, 120B, 201, 302
High Courts03 Apr 2025Disposed Of
Sunil Kumar Paul Vs Chanderbhan Kalra
Delhi High Court · (2025) 04 DEL CK 0937
High Courts03 Apr 2025Dismissed
Gurmeet Singh Vs Delhi Metro Rail Corporation Ltd
Delhi High Court · (2025) 04 DEL CK 0921
High Courts03 Apr 2025Disposed Of
Sandeep Kumar Bhatt Vs Insolvency And Bankruptcy Board Of India & Ors. & Ors
Delhi High Court · (2025) 04 DEL CK 0920
Constitution of India, 1950 - Article 14, 19, 21, 226Insolvency & Bankruptcy Code, 2016 - Section 2(1)(a), 8(1), 9, 25, 25(1), 25(2)(a), 25(2)(b), 208(2)(e), 217, 218, 219, 220, 220(2)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 - Regulation 27, 40B
High Courts02 Apr 2025Dismissed
Krishna Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 04 DEL CK 2454
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Sections 439, 164, 91Indian Penal Code, 1860-Sections 363, 365, 354, 323, 376, 368, 506, 34, 120B
High Courts02 Apr 2025Dismissed
Manmohan Singh & Ors. Vs Devender Kaur & Anr.
Delhi High Court · (2025) 04 DEL CK 2085
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, VII Rule 11 (a), VII Rule 11 (d)Limitation Act, 1963-Article 58 to Schedule I, Section 17