High Courts02 Apr 2025Dismissed
Nikunj Kumar Lohia Vs Bal Krishan Garodia & Ors
Delhi High Court · (2025) 04 DEL CK 2083
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11Limitation Act, 1963-Article 131
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 458 of 531
High Courts02 Apr 2025Allowed
Naresh Gupta & Anr. Vs Sh Nikhil @ Nikhil Kumar & Ors.
Delhi High Court · (2025) 04 DEL CK 2082
Code of Civil Procedure, 1908-Section 151, Order VII Rule 1, VII Rule 11, VII Rule 11(a), VII Rule 11(d), VII Rule XI, VII Rule XI(a), VII Rule XI(d), XXII Rule 4, 10Limitation Act, 1963-Article 58Succession Act-Section 63
High Courts02 Apr 2025Dismissed
Chander Prakash Kapur Vs Tata Power Delhi Distribution Limited & Anr.
Delhi High Court · (2025) 04 DEL CK 2080
Electricity Act, 2003-Section 126
High Courts02 Apr 2025Dismissed
Vikas Rana Vs The State Nct Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 2078
Constitution of India-Article 227Code of Criminal Procedure-Section 482Delhi Police Act, 1978-Sections 46, 47, 48, 50, 51
High Courts02 Apr 2025Disposed Of
Sajjan Mani Tripathi & Anr. Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 2072
Industrial Disputes Act, 1947-Section 29
High Courts02 Apr 2025Dismissed
Mohd Ansar Siddiqui Vs Varun Sachdeva
Delhi High Court · (2025) 04 DEL CK 2070
Code of Civil Procedure, 1908-Order XLI, Section 96, XII Rule 6, XVA Rule 1, XIV Rule 1(6)Transfer of Property Act, 1882-Section 106, 53A, 109, 111(a), 111(g), 111(h)Registration Act, 1908-Section 17, 17(1A)
High Courts02 Apr 2025Disposed Of
Udaya Kumar Kamath Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 2060
Indian Succession Act, 1925-Section 276, 63Indian Evidence Act, 1872-Section 68
High Courts02 Apr 2025Disposed Of
Sh Mukesh Kumar Vs BSES Rajdhani Power Limited
Delhi High Court · (2025) 04 DEL CK 2050
High Courts02 Apr 2025Disposed Of
Railtech Technologies Pvt Ltd Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 2044
Arbitration and Conciliation Act, 1996-Section 12, IVth ScheduleArbitration Act, 1940Indian Stamp Act, 1899
High Courts02 Apr 2025Dismissed
Randeep Singh Vs The State NCT Of Delhi Through Sho & Anr.
Delhi High Court · (2025) 04 DEL CK 2032
IPC-Section 376, 377, 506, 174A
High Courts02 Apr 2025Dismissed
Rajeev Jain & Anr. Vs Gulshan Kumar Jain Through LR
Delhi High Court · (2025) 04 DEL CK 2025
CPC-Order XXXIX Rule 10, XV AConstitution of India-Article 227
High Courts02 Apr 2025Disposed Of
Niharika Ghosh @ Niharika Kundu Vs Shankar Ghosh & Anr.
Delhi High Court · (2025) 04 DEL CK 2024
CPC-Order XXXIX Rule 1 and 2, XXXIX Rule 2A
High Courts02 Apr 2025Disposed Of
M S Golf International Vs M/S Karshivnik International Pvt Ltd
Delhi High Court · (2025) 04 DEL CK 2021
High Courts02 Apr 2025Dismissed
Monu @ Sandeep Vs State (NCT Of Delhi)
Delhi High Court · (2025) 04 DEL CK 2019
Code of Criminal Procedure, 1973-Section 167(2), 437 and 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 25, 29, 37, 41, 41(2), 42, 42(1), 50, 55, 61, 85, Chapter VAArms Act
High Courts02 Apr 2025Allowed
Sh. Sailesh Gupta Vs Sh. Vikas Gupta & Ors.
Delhi High Court · (2025) 04 DEL CK 2018
Specific Relief Act, 1963-Section 6
High Courts02 Apr 2025Disposed Of
Mrs Shashi Sharma & Ors. Vs Mr Gaurav Sharma & Ors.
Delhi High Court · (2025) 04 DEL CK 2017
High Courts02 Apr 2025Disposed Of
Pawandeep Singh Suri & Anr. Vs Sushil Juneja & Anr.
Delhi High Court · (2025) 04 DEL CK 2015
CPC-Order VI Rule 17
High Courts02 Apr 2025Dismissed
Veenita Aggrawal Vs Rajesh Kumar & Ors.
Delhi High Court · (2025) 04 DEL CK 2014
CPC-Order XXVI Rule 9
High Courts02 Apr 2025Partly Allowed
Charanpaaduka Industries Pvt Ltd Through Its AR Vaibhav Gupta Vs Ms Saras Knit India
Delhi High Court · (2025) 04 DEL CK 2012
CPC-Order XI Rule 1 (5), XI Rule 1 (10)
High Courts02 Apr 2025Dismissed
Hamdard Laboratories India (Medicine Division) Vs Unani Drugs Manufacturer Association (UDMA)
Delhi High Court · (2025) 04 DEL CK 2010
Code of Civil Procedure, 1908-Order XLIII Rule 1, XXXIX Rule 1&2, XXXIX Rule 2A, XXXIX Rule 3, XXXIX Rule 4, VII Rule 1, VII Rule 10, Section 151, I Rule 10, VI Rule 17Trade Marks Act, 1999Societies Registration Act, 1860