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Delhi High Court judgments, 2025

10,619 judgments · page 459 of 531

High Courts02 Apr 2025

Mukesh Kumar Vs National Power Training Institute & Ors.

Delhi High Court · (2025) 04 DEL CK 1998

Rights of Persons with Disabilities Act, 2016-Sections 3, 20, 21, 44, 45, 46, 47, 62, 63, 74, 75, 75(1)(a), 75(1)(b), 75(1)(a)(b), 76, 76(1), 77, 89, 102Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Sections 58, 59, 61, 62, 63, 67Rights of the Persons with Disabilities Rules, 2017-Rule 8(3)(c)
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High Courts02 Apr 2025Dismissed

Rama Devi Vs Union Of India

Delhi High Court · (2025) 04 DEL CK 1993

Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(b), 123(c), 123(c)(2)
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High Courts02 Apr 2025Dismissed

Suman Sharma Vs Mahender Sharma

Delhi High Court · (2025) 04 DEL CK 1981

Cr.P.C.-Section 195, 195(1)(b), 340B.N.S.S., 2023-Section 397Indian Penal Code (45 of 1860)-Sections 193 to 196, 199, 200, 205 to 211, 228, 463, 471, 475
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