High CourtsDivision Bench(2025) 04 DEL CK 1767

FEF Global Private Limited & Ors. vs Fashion Design Council Of India

Delhi High Court · Decided on 3 April 2025

HON’BLE JUDGES
C. Hari Shankar, J · Ajay Digpaul, J
RESULT
Disposed Of
CASE NUMBER
FAO(OS) (COMM) 48/2025, CM APPL. 19713/2025, CM APPL. 19714/2025, CM APPL. 19715/2025, CM APPL. 19716/2025 & CM APPL. 19717/2025

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Judgment

2 paragraphs · 52 words
1.

After some hearing, Mr. Mahabir, learned Counsel for the appellant seeks leave to withdraw this appeal submitting that he would move an appropriate application before the learned Single Judge seeking advancement of the date of hearing.

2.

Leave and liberty is granted as aforesaid. The appeal is disposed of as withdrawn.