High Courts07 Apr 2025Disposed Of
Sh Raj Kumar Vs Sh Manoj Kumar Etc & Ors.
Delhi High Court · (2025) 04 DEL CK 2005
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 451 of 531
High Courts07 Apr 2025Allowed
Indrani Basu Roy Vs Jagabandhu Banerjee
Delhi High Court · (2025) 04 DEL CK 2004
High Courts07 Apr 2025Disposed Of
Ankur Jain & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1987
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 420, 468, 471, 120B, 34
High Courts07 Apr 2025Dismissed
Union Of India Vs Sgt. Mahesh Kumar Verma
Delhi High Court · (2025) 04 DEL CK 1974
High Courts07 Apr 2025Dismissed
Govt Of NCT Of Delhi & Anr. Vs Purnima Gupta
Delhi High Court · (2025) 04 DEL CK 1839
Recruitment Rules for the post of Chief Prosecutor2003 Rules-Rules 4 and 7
High Courts07 Apr 2025Dismissed
S.B. Poddar Vs M/s Rehabilitations Plantation Ltd & Ors.
Delhi High Court · (2025) 04 DEL CK 1838
Code of Civil Procedure, 1908-Section 47, 151
High Courts07 Apr 2025Allowed
Staff Selection Commission & Anr. Vs Laali Meena
Delhi High Court · (2025) 04 DEL CK 1837
High Courts07 Apr 2025Dismissed
Reenu Vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.
Delhi High Court · (2025) 04 DEL CK 1833
High Courts07 Apr 2025Dismissed
Union Of India Vs Navneet Rajan Wasan, IPS
Delhi High Court · (2025) 04 DEL CK 1823
High Courts07 Apr 2025Dismissed
Raminder Singh Vs Hargun Kaur Sahni
Delhi High Court · (2025) 04 DEL CK 1818
Code of Civil Procedure, 1908-Order VII Rule 10Hindu Marriage Act, 1955-Section 19
High Courts07 Apr 2025Dismissed
Mrs. Kiran Suran Vs Sh. Satish Kumar & Ors.
Delhi High Court · (2025) 04 DEL CK 1955
Commercial Courts Act, 2015-Section 13Arbitration and Conciliation Act, 1996-Section 37, 34(3), 34, 11, 34(2), 19, 40, 33, 34(1), 31(5)Limitation Act, 1963-Section 5, 14
High Courts07 Apr 2025Allowed
M/S Microsoft Licensing GP Vs Commissioner Of Customs Import New Delhi
Delhi High Court · (2025) 04 DEL CK 1950
Customs Act, 1962-Section 28, 28(11), Explanation 2 to Section 28Finance Act, 2022-Section 97
High Courts07 Apr 2025Dismissed
Umesh Kumar Vs Pr Commissioner Of Customs New Delhi (Preventive)
Delhi High Court · (2025) 04 DEL CK 1949
Customs Act, 1962-Section 130, 28(1), 14, 111(l), (m) & (o), 125, 114A, 28AA, 28(4), 112(a)Customs Valuation (Determination of Value of Imported Goods), Rules, 2007-Rule 12, 5
High Courts07 Apr 2025Dismissed
Azad Kaur Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 1947
Constitution of India-Article 227Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Civil Procedure, 1973-Section 482, 200, 156(3), 202, 190, 154(3), Chapter XII, Chapter XV
High Courts07 Apr 2025Dismissed
Deepak Verma Vs The Govt Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 1939
BNS-Section 318(4), 61(2)
High Courts07 Apr 2025Disposed Of
Vermeet Singh Taneja Vs Jasmeet Kaur
Delhi High Court · (2025) 04 DEL CK 1897
Contempt of Courts Act, 1971-Section 12
High Courts07 Apr 2025Disposed Of
Shikha Kanwar Vs Rajat Kanwar
Delhi High Court · (2025) 04 DEL CK 1883
Constitution of India-Article 215Contempt of Courts Act, 1971-Section 2(c), 10, 11, 12The Hindu Marriage Act, 1955-Section 13, 24
High Courts07 Apr 2025Dismissed
Rizwana Khan Vs Mohd Abbas & Anr.
Delhi High Court · (2025) 04 DEL CK 1877
Cr.P.C.-Section 482, 161, 397, 397(3)IPC-Section 498A, 406, 34
High Courts07 Apr 2025Disposed Of
Lalit Sharma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1870