High Courts08 Apr 2025Disposed Of
Shri Lovee Narula Vs Directorate Of Enforcement, Govt Of India
Delhi High Court · (2025) 04 DEL CK 1984
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 483Prevention of Money Laundering Act, 2002-Section 45
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 447 of 531
High Courts08 Apr 2025Disposed Of
Rohit Sehgal & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1980
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13B(2)
High Courts08 Apr 2025Disposed Of
Rohit Vs State Govt. Of NCT Delhi
Delhi High Court · (2025) 04 DEL CK 1979
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Sections 302/307Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528
High Courts08 Apr 2025Disposed Of
Principal Commissioner Vs M/s Venus Industries
Delhi High Court · (2025) 04 DEL CK 1954
Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
Suman Singh Virk & Anr. Vs Deepika Prashar & Anr.
Delhi High Court · (2025) 04 DEL CK 1948
Contempt of Courts Act, 1971-Sections 11, 12
High Courts08 Apr 2025Disposed Of
Commissioner Of Customs (Import), ICD, TKD, New Delhi Vs Ashok Singhla
Delhi High Court · (2025) 04 DEL CK 1946
Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
Commissioner Of Customs (Import) Vs M/s Ajanta Overseas
Delhi High Court · (2025) 04 DEL CK 1942
Customs Act, 1962-Section 28
High Courts08 Apr 2025Dismissed
Rajeev @ Rajeev Kumar & Anr. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1937
IPC-Section 354/354A/509/323/34Cr.P.C-Section 164
High Courts08 Apr 2025Allowed
Sunil Tomar Vs State Govt. Of NCT Of Delhi & Anr
Delhi High Court · (2025) 04 DEL CK 1936
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 323, 506Arms Act-Section 25, 54, 59
High Courts08 Apr 2025Allowed
Ganga Sahay Vs State Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 1935
High Courts08 Apr 2025Disposed Of
M/s Mahalaxmi Jewel Exports & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1928
Constitution of India-Article 226Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
M/s Bimal Papers Pvt. Ltd. Through Its Director Sh. Rahul Jain Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1927
Constitution of India-Article 226, 227Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
M/S Mahalaxmi Jewel Exports Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 1926
Constitution of India-Article 226Customs Act, 1962-Section 28
High Courts08 Apr 2025
Hema Kalwani & Anr. Vs Registrar Of Cooperative Societies & Anr.
Delhi High Court · (2025) 04 DEL CK 1925
Constitution of India-Article 226
High Courts08 Apr 2025
Nitin Bhayana Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2025) 04 DEL CK 1922
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 200, 156(3), 204, 179Indian Penal Code, 1860-Section 342, 384, 34
High Courts08 Apr 2025Disposed Of
Rajiv Shewaramani Vs Commissioner Of Customs (Import) & Anr.
Delhi High Court · (2025) 04 DEL CK 1921
Constitution of India-Article 226 & 227Customs Act, 1962-Section 128
High Courts08 Apr 2025Disposed Of
Paresh K Daftary Vs Additional Director General
Delhi High Court · (2025) 04 DEL CK 1919
Customs Act, 1962-Section 28, 128
High Courts08 Apr 2025Disposed Of
Shail Singhal Vs Additional Director Directorate Of Revenue Intelligence & Anr.
Delhi High Court · (2025) 04 DEL CK 1914
Constitution of India-Article 226, 227Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
M/S. Rani Enterprises Vs Principal Commissioner Of Customs, ICD, Patparganj & Ors.
Delhi High Court · (2025) 04 DEL CK 1911
Constitution of India-Article 226Customs Act, 1962-Section 110, 28
High Courts08 Apr 2025Dismissed
Union Of India & Ors. Vs Bathula Rajesh MCAA II Retd
Delhi High Court · (2025) 04 DEL CK 1909