High Courts09 Apr 2025Dismissed
Union Of India & Ors. Vs Suresh Kumar Azad
Delhi High Court · (2025) 04 DEL CK 1887
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 445 of 531
High Courts09 Apr 2025Dismissed
State Vs Deepak Kumar Paswan
Delhi High Court · (2025) 04 DEL CK 1874
Code of Criminal Procedure, 1973-Section 378(3), 378(1)Indian Penal Code, 1860-Sections 376/506, 90, 375
High Courts09 Apr 2025Disposed Of
Ravi Shankar CGHS Ltd. Vs Registrar Of Cooperative Societies
Delhi High Court · (2025) 04 DEL CK 1872
Constitution of India-Article 226Delhi Cooperative Society Rules, 2007-Rule 90Delhi Co-Operative Societies Act, 2003-Section 77
High Courts09 Apr 2025Dismissed
Madhuri Pandey & Anr. Vs Sohan Lal Pandey
Delhi High Court · (2025) 04 DEL CK 1871
Cr.P.C.-Sections 397/401, 125Hindu Marriage Act-Section 9
High Courts09 Apr 2025Allowed
Anil Kumar Aggarwal & Anr. Vs Directorate Of Enforcement
Delhi High Court · 2022 INSC 690
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Prevention of Money Laundering Act, 2002-Section 2(1)(u), 3, 4, 44, Explanation (i), 45, 45(1), proviso to Section 45(1), 45(1)(ii), 45(1)(iii), 50, 50(5)Prevention of Corruption Act, 1988-Section 13(1)(d), 13(2)
High Courts09 Apr 2025Dismissed
National Council For Cement Building Materials Vs Pardeep Kumar & Ors.
Delhi High Court · 2025 INSC 449
High Courts09 Apr 2025Allowed
Gaurav Gaur & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1788
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 498A, 406, 34Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts09 Apr 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Kavita
Delhi High Court · (2025) 04 DEL CK 1786
High Courts09 Apr 2025
Visage Beauty And Healthcare Pvt Ltd Vs Registrar Of Trade Marks & Anr.
Delhi High Court · (2025) 04 DEL CK 1779
Trade Marks Act, 1999-Section 91, 9(1)(a), 9(1)(b), 21, 21(2)Trade Marks Rules, 2017-Rule 125, 18, 18(2)
High Courts09 Apr 2025Allowed
Froot Trip Pvt Ltd & Ors. Vs The NCT Of State & Anr.
Delhi High Court · (2025) 04 DEL CK 1775
Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 420, 467, 468, 471, 34
High Courts09 Apr 2025Disposed Of
Manmohan Singh @ Manmohan Singh Sethi & Anr. Vs State Govt. of NCT of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1774
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 498A, 406, 34Hindu Marriage Act, 1955-Section 13B(2)
High Courts09 Apr 2025Disposed Of
H.S. Oberoi Buildtech Pvt. Ltd. Vs Superior Glass Pvt. Ltd.
Delhi High Court · (2025) 04 DEL CK 1750
High Courts09 Apr 2025Dismissed
Shailendra Jain Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 0994
Constitution of India, 1950 - Article 227Indian Penal Code , 1860 - Section 379Railways Act, 1989 - Section 100
High Courts09 Apr 2025Dismissed
Zhuhai Hansen Technology Co Ltd Vs Aksh Optifibre Limited And Ors
Delhi High Court · (2025) 04 DEL CK 0993
Contract Act, 1872 - Section 62Arbitration & Conciliation Act, 1996 - Section 6, 8, 11(6), 44, 45
High Courts09 Apr 2025Disposed Of
Sunil Singh Dev Vs Union Of India And Ors
Delhi High Court · (2025) 04 DEL CK 0991
Constitution of India, 1950 - Article 14, 226
High Courts09 Apr 2025Allowed
Mohd. Saalim Qureshi Vs Ms. Naghma
Delhi High Court · (2025) 04 DEL CK 0990
Code of Criminal Procedure, 1973 - Section 125, 125(4)
High Courts09 Apr 2025Allowed
Sagir Vs State (Govt. Nct Of Delhi) & Anr
Delhi High Court · (2025) 04 DEL CK 0989
Indian Penal Code , 1860 - Section 302, 366, 376, 377, 511
High Courts09 Apr 2025Disposed Of
M/s Parsvnath Developers Ltd Vs M/s Skylark Buildtech Ltd & Anr
Delhi High Court · (2025) 04 DEL CK 0988
High Courts09 Apr 2025Allowed
Smt Seema T Telgote Vs Union Of India & Anr
Delhi High Court · (2025) 04 DEL CK 0987
Constitution of India, 1950 - Article 226
High Courts09 Apr 2025Allowed
Gaurav Gaur & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 0986
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13(1)(ia), 13B(1)