High Courts09 Apr 2025Dismissed
Kiran Vs Pramod Kumar
Delhi High Court · (2025) 04 DEL CK 1811
Code of Civil Procedure, 1908-Section 96, Order X, XII Rule 6, XXI Rule 22Transfer of Property Act, 1882-Section 106
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 444 of 531
High Courts09 Apr 2025Dismissed
Shailendra Jain Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 1810
Constitution of India-Article 227IPC-Section 379Railways Act, 1989-Section 100
High Courts09 Apr 2025Disposed Of
Ishan Gupta Vs National Testing Agency
Delhi High Court · (2025) 04 DEL CK 1806
Rights of Persons with Disabilities (RPwD) Act, 2016
High Courts09 Apr 2025Dismissed
IC 78906X Maj. Varun Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1804
Constitution of India-Article 226
High Courts09 Apr 2025Dismissed
IC 78817Y Maj. Mitender Yadav Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1970
Constitution of India-Article 226
High Courts09 Apr 2025Dismissed
Union Of India & Ors. Vs MWO Jahangeer Alam Retd
Delhi High Court · (2025) 04 DEL CK 1963
High Courts09 Apr 2025Dismissed
Lt. Col. Vikas Verma Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1962
Constitution of India-Article 226
High Courts09 Apr 2025Dismissed
IC 79276P Maj. Manohar Mishra Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1961
Constitution of India-Article 226
High Courts09 Apr 2025Disposed Of
Yashpal Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1959
Constitution of India-Article 226
High Courts09 Apr 2025Dismissed
Union Of India & Ors. Vs Gp Capt (Ts) Sujit Banerjee (Retd)
Delhi High Court · (2025) 04 DEL CK 1958
High Courts09 Apr 2025Allowed
Mohd. Saalim Qureshi Vs Ms. Naghma
Delhi High Court · (2025) 04 DEL CK 1943
Cr. P.C.-Section 125, 125 (4)
High Courts09 Apr 2025Allowed
Saurabh Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1940
BNS-Section 305
High Courts09 Apr 2025Allowed
Sagir Vs State (Govt. NCT Of Delhi) & Anr.
Delhi High Court · (2025) 04 DEL CK 1938
IPC-Section 366/376/302/377/511
High Courts09 Apr 2025Dismissed
Vinod @ Binnu Vs The State GNCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1929
IPC-Sections 302/34
High Courts09 Apr 2025Disposed Of
Javed Alam Vs Commissioner Of Customs
Delhi High Court · (2025) 04 DEL CK 1920
Constitution of India-Article 226Customs Act, 1962-Section 108, 124
High Courts09 Apr 2025Disposed Of
Mohammed Samjad & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 1918
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 12(1)
High Courts09 Apr 2025Disposed Of
Ram Kumar Vs Town Vending Committee (NDMC) Through Chairperson & Anr.
Delhi High Court · (2025) 04 DEL CK 1915
Constitution of India-Article 226
High Courts09 Apr 2025
Bhavna Luthra L/H Of Sh. Narain Das Luthra, Proprietor Of M/s. Hunny Enterprises Vs Assistant Commissioner, Range 8, CGST, Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1913
High Courts09 Apr 2025Allowed
University Of Delhi Vs Dr Kiran Gupta & Ors.
Delhi High Court · (2025) 04 DEL CK 1896
UGC Regulations, 2010
High Courts09 Apr 2025Disposed Of
State Vs Darshan Singh & Ors.
Delhi High Court · 2025 INSC 19
IPC-Section 364, 341, 324, 339, 503, 506, 506 (I), 506 (II), 34, 376Cr.P.C.-Section 378(3), 378(1)(b), 313