High Courts09 Apr 2025Disposed Of

Sukhdev Tiwari Vs Satya Prakash Kansal

Delhi High Court · (2025) 04 DEL CK 2069

Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), VII Rule 9, XLimitation Act, 1963-Article 113, 19, Section 18, 19Indian Evidence Act, 1872
High Courts09 Apr 2025Disposed Of

Raj Kumar Tiwari HUF Vs Satya Prakash Kansal

Delhi High Court · (2025) 04 DEL CK 2063

Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 9, VII Rule 11, XLimitation Act, 1963-Article 19, 113, Section 18, 19Indian Evidence Act, 1872
High Courts09 Apr 2025Dismissed

Nayeem Ahmad Khan Vs National Investigation Agency

Delhi High Court · 2023 INSC 534

National Investigation Agency (NIA) Act, 2008-Section 21(4)Indian Penal Code, 1860-Sections 120, 120B, 121, 121AUnlawful Activities (Prevention) Act, 1967-Sections 13, 15, 16, 17, 18, 20, 38, 39, 40, 43F, 43D(5), 43D(6)