COURT ARCHIVE

Delhi High Court judgments, 2025

10,619 judgments · page 441 of 531

High Courts16 Apr 2025Allowed

Asha Gupta And Ors Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 04 DEL CK 1018

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure Code, 1973 - Section 125, 340Indian Penal Code , 1860 - Section 34, 406, 498A

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High Courts16 Apr 2025Allowed

Anuj Singhal & Ors Vs Govt. Of Nct Of Delhi & Anr

Delhi High Court · (2025) 04 DEL CK 1017

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13(1)(ia), 13B(1)

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High Courts16 Apr 2025Allowed

Suleman & Ors Vs State & Anr

Delhi High Court · (2025) 04 DEL CK 1016

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 354, 406, 498ADowry prohibition Act, 1961 - Section 4

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High Courts16 Apr 2025Dismissed

Smt Saroj & Ors Vs Union Of India

Delhi High Court · (2025) 04 DEL CK 1015

Railway Claims Tribunal Act, 1987 - Section 16, 23Railways Act, 1989 - Section 124A

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High Courts16 Apr 2025Disposed Of

Maya Devi And Ors Vs Veermati

Delhi High Court · (2025) 04 DEL CK 1014

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 18

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High Courts16 Apr 2025Dismissed

Ashok Kumar Sharma Vs Union Of India

Delhi High Court · (2025) 04 DEL CK 1013

Railway Claims Tribunal Act, 1987 - Section 16, 23Railways Act, 1989 - Section 123(c)(2), 124, 124A

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High Courts16 Apr 2025Disposed Of

Supertech Limited Vs Kanwal Batra & Anr

Delhi High Court · (2025) 04 DEL CK 1012

Consumer Protection Act, 1986 - Section 27

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High Courts16 Apr 2025Dismissed

Abbvie Biotherapeutics Inc & Anr Vs Assistant Controller Of Patent Designs

Delhi High Court · (2025) 04 DEL CK 1011

Patents Act, 1970 - Section 2(1)(j), 3(i), 57, 57(6), 58, 59, 59(1), 77(1)(f), 117A, 138(4)

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High Courts15 Apr 2025Disposed Of

Ashok Rani Vs Kashmiri Lal

Delhi High Court · (2025) 04 DEL CK 2154

Code of Civil Procedure, 1908-Order VI Rule 17, 41 Rule 27

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High Courts15 Apr 2025Disposed Of

Pankaj Chetan Vs Anuj Chetan

Delhi High Court · (2025) 04 DEL CK 2150

Code of Civil Procedure, 1908-Section 115, Order IX Rule 7Indian Evidence Act-Section 65BArbitration and Conciliation Act, 1996-Section 23(4), 29-A

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High Courts15 Apr 2025Disposed Of

Parveen Travels P Ltd Vs Central Board Of Trustees & Anr.

Delhi High Court · (2025) 04 DEL CK 2168

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High Courts15 Apr 2025Dismissed

United India Ins Co Ltd Vs Hem Kumari Devi & Ors.

Delhi High Court · (2025) 04 DEL CK 2165

Motor Vehicles Act, 1988-Section 168(1)Motor Vehicles Act, 1939-Section 110-B, 92-A, 92-BFatal Accidents Act, 1855

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High Courts15 Apr 2025Allowed

Falcon Licensing Limited Vs Pri Enterprises Private Limited & Anr.

Delhi High Court · (2025) 04 DEL CK 2199

Trade Marks Act, 1999-Sections 47, 47(1)(a), 11(10)(ii), 57Trade and Merchandise Marks Act, 1958-Sections 46, 56, 69

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High Courts15 Apr 2025Allowed

Vinay Mittal & Anr. Vs Bank Of Baroda & Ors.

Delhi High Court · (2025) 04 DEL CK 2192

SARFAESI Act, 2002RDDB ActIBC

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High Courts15 Apr 2025Disposed Of

M/S Global Sales India & Anr. Vs Amit Sharma

Delhi High Court · (2025) 04 DEL CK 2228

CPC-Order XI Rules 1 & 2, Section 151

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High Courts15 Apr 2025Disposed Of

Sparsh Dhir Vs Esha Dhir & Anr.

Delhi High Court · (2025) 04 DEL CK 2226

Hindu Marriage Act, 1955-Section 24

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High Courts15 Apr 2025Allowed

Kashyapi Infrastructure Pvt. Ltd. & Anr. Vs K.D.K. Enterprises Pvt. Ltd. & Anr.

Delhi High Court · (2025) 04 DEL CK 2225

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High Courts15 Apr 2025Disposed Of

Kamla Thadani Alias Sona Thadani Vs Ashok Thadani & Ors.

Delhi High Court · (2025) 04 DEL CK 2223

CPC-Order VII Rule 14 (2)

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High Courts15 Apr 2025Disposed Of

Devendri Vs Ajay Pawar & Ors.

Delhi High Court · (2025) 04 DEL CK 2222

CPC-Order 10, Section 10

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High Courts15 Apr 2025Disposed Of

Sonu Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 2261

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 15, 18, 25, 29, 37

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