High Courts14 Feb 2025Dismissed
Sonu Kumar Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1138
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 384 of 410
High Courts14 Feb 2025Dismissed
Md Aram Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1137
High Courts14 Feb 2025Allowed
Naresh Kumar And Ors Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1136
Constitution of India, 1950 - Article 14, 16
High Courts14 Feb 2025Dismissed
Deepanshu @ Fun Vs State (Govt Of Nct, Delhi) & Anr
Delhi High Court · (2025) 02 DEL CK 1135
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 120B, 302, 307
High Courts14 Feb 2025Disposed Of
Dr. Ashish Prasad Vs Satender Khari & Anr
Delhi High Court · (2025) 02 DEL CK 1134
High Courts14 Feb 2025Disposed Of
Nira Garg Vs Om Prakash Grover
Delhi High Court · (2025) 02 DEL CK 1133
Delhi Rent Control Act, 1958 - Section 25B(8)Limitation Act, 1963 - Article 137, 181
High Courts14 Feb 2025Disposed Of
Nira Garg Vs Subhash Kumar Grover
Delhi High Court · (2025) 02 DEL CK 1132
Delhi Rent Control Act, 1958 - Section 25B(8)Limitation Act, 1963 - Article 137, 181
High Courts14 Feb 2025Dismissed
Shagun Bagai And Anr Vs Veena Luthra And Ors
Delhi High Court · (2025) 02 DEL CK 1119
Code of Civil Procedure, 1908 - Section 96, Order 12 Rule 6, Order 41
High Courts14 Feb 2025Dismissed
Jan Chetna Jagriti Avom Shaikshanik Vikas Manch & Ors Vs Sh Anand Raj Jhawar Sole Proprietor Of M/S Rr Agrotech
Delhi High Court · (2025) 02 DEL CK 1118
Code of Civil Procedure, 1908 - Section 96, Order 21Limitation Act, 1963 - Section 5
High Courts14 Feb 2025Allowed
Oriental Insurance Co Ltd Vs Khushanuma And Ors
Delhi High Court · (2025) 02 DEL CK 1113
Motor Vehicles Act, 1988 - Section 140, 166
High Courts14 Feb 2025Dismissed
Suvashish Roy @ Jessy Roy Vs Narcotics Control Bureau
Delhi High Court · (2025) 02 DEL CK 1124
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 19, 20(b)(ii)(A), 21(b), 22(c), 23, 24, 27A, 29, 37, 37(1)(b), 42(1), 67, 52A, 54
High Courts14 Feb 2025Dismissed
Alok Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1123
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Code of Criminal Procedure, 1973 - Section 164Bharatiya Nyaya Sanhita, 2023 - Section 64, 351(2)
High Courts14 Feb 2025Dismissed
Baljit Singh Vs Managing Director National Seeds Corporation Ltd. & Anr
Delhi High Court · (2025) 02 DEL CK 1122
Constitution of India, 1950 - Article 226
High Courts14 Feb 2025Dismissed
Darshana Bhola & Ors Vs Smt. Poonam Saxena
Delhi High Court · (2025) 02 DEL CK 1120
Delhi Rent Control Act, 1958 - Section 3(c)
High Courts13 Feb 2025Disposed Of
Bir Singh Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1117
High Courts13 Feb 2025Disposed Of
Sh. Subhash Chand Vs Smt. Maya & Ors
Delhi High Court · (2025) 02 DEL CK 1116
Code of Criminal Procedure, 1973 - Section 125, 397, 401, 482Protection of Women from Domestic Violence Act, 2005 - Section 12
High Courts13 Feb 2025Dismissed
EX CT/WC Pardeshi Jitendra Singh Of 179 BN Vs Union Of India & Anr
Delhi High Court · (2025) 02 DEL CK 1115
Constitution of India, 1950 - Article 226, 227Central Reserve Police Force Act, 1949 - Section 11(1)Central Reserve Police Force Rules, 1955 - Rule 27, 29, 30
High Courts13 Feb 2025Disposed Of
Ujjawal Sharma Vs Govt Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1114
Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 94, 483, 528Code of Criminal Procedure, 1973 - Section 439Bharatiya Nyaya Sanhita, 2023 - Section 105, 106, 125(A), 281
High Courts12 Feb 2025Disposed Of
Deepali Aggarwal Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1112
High Courts12 Feb 2025Disposed Of
Sh. Tara Chand Vs Chairman , Delhi Development Authority And Another
Delhi High Court · (2025) 02 DEL CK 1111