High Courts19 Feb 2025Disposed Of
Meenu Vs Azad Chauhan & Ors (United India Ins Co Ltd)
Delhi High Court · (2025) 02 DEL CK 1162
Motor Vehicles Act, 1988 - Section 140, 166, 173Indian Penal Code, 1860 - Section 279, 304A, 337
COURT ARCHIVE
Delhi High Court judgments, 2025
8,232 judgments · page 385 of 412
High Courts19 Feb 2025Dismissed
Renewflex Recycling Vs Facilitation Centre Rohini Courts & Ors
Delhi High Court · (2025) 02 DEL CK 1161
Constitution of India, 1950 - Article 14, 21, 226Code of Criminal Procedure, 1973 - Section 164, 364Arbitration and Conciliation Act, 1996 - Section 30(4)
High Courts19 Feb 2025Disposed Of
Satinder Singh Bhasin Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1160
Constitution of India, 1950 - Article 22(1)Code of Criminal Procedure, 1973 - Section 41A, 41B, 41C, 41D, 50, 51, 78, 79
High Courts19 Feb 2025Dismissed
Vijay Singh @ Vijay Pehlwan Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1159
Code of Criminal Procedure, 1973 - Section 161, 313, 353(6), 374(2)Indian Penal Code, 1860 - Section 34, 201, 302, 364, 365Evidence Act, 1872 - Section 65B, 106
High Courts19 Feb 2025Dismissed
Sameer Vs State
Delhi High Court · (2025) 02 DEL CK 1158
Code of Criminal Procedure, 1973 - Section 161, 293, 294, 313, 378, 428Indian Penal Code, 1860 - Section 120B, 302, 392, 411Evidence Act, 1872 - Section 8, 27, 65B, 106, 114
High Courts19 Feb 2025Dismissed
IDBI Bank Ltd Vs Gaurav Goel & Ors
Delhi High Court · (2025) 02 DEL CK 1155
High Courts18 Feb 2025Dismissed
M/s Vijay Power Generators Ltd Vs M/s Tarun Engineering Syndicate
Delhi High Court · (2025) 02 DEL CK 1143
Code of Criminal Procedure, 1973 - Section 311, 313, 378(4)Negotiable Instruments Act, 1881 - Section 118, 118(a), 138, 139Evidence Act, 1872 - Section 114
High Courts18 Feb 2025Dismissed
Mahakaleshwar Infratech Pvt. Ltd Vs Chief Engineer, National Highways, UPPWD
Delhi High Court · (2025) 02 DEL CK 1142
Arbitration & Conciliation Act, 1996 - Section 34, 34(2), 34(2A)
High Courts18 Feb 2025Dismissed
Rohit Singh Vs Anil Kumar Poddar
Delhi High Court · (2025) 02 DEL CK 1141
Code of Civil Procedure, 1908 - Order 37 Rule 3Negotiable Instruments Act, 1881 - Section 138
High Courts18 Feb 2025Disposed Of
F Hoffmann La Roche Ltd & Others Vs Drugs Controller General Of India & Others
Delhi High Court · (2025) 02 DEL CK 1140
Code of Civil Procedure, 1908 - Order 11 Rule 12, Order 11 Rule 14Patents Act, 1970 - Section 104A
High Courts17 Feb 2025Disposed Of
Ramada International, Inc. Vs Clubramada Hotels And Resorts Private Limited & Anr.
Delhi High Court · (2025) 02 DEL CK 1763
Code of Civil Procedure, 1908-Order XIII-A Rules 3, 6(1)(a), XXXIX Rule 2A, Section 151Commercial Courts, Commercial Division and Commercial Appellate Division of the High Courts Act, 2015-Order XIII-AContempt of Courts Act, 1971
High Courts17 Feb 2025Disposed Of
Nursheid Mansuri @ Vishal Vs Narcotics Control Bureau
Delhi High Court · (2025) 02 DEL CK 1154
Constitution of India, 1950 - Article 21Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8(c), 22, 23, 27A, 29, 36A(3), 37, 37(1)(b), 67, 52A
High Courts17 Feb 2025Disposed Of
Shahbuddin Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1153
Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 110, 126(2)Code of Criminal Procedure, 1973 - Section 437, 438, 439
High Courts17 Feb 2025Disposed Of
Anita Sharma Vs Ved Prakash Gupta
Delhi High Court · (2025) 02 DEL CK 1152
High Courts17 Feb 2025Disposed Of
Chetan Dayal Vs District And Sessions Judge (Hqs) Tis Hazari Courts, Delhi
Delhi High Court · (2025) 02 DEL CK 1151
High Courts17 Feb 2025Disposed Of
Lakhan Singh Vs Sh. Ashwani Kumar And Ors
Delhi High Court · (2025) 02 DEL CK 1150
High Courts17 Feb 2025Disposed Of
Shaqib Vs Shri Ashwani Kumar And Ors
Delhi High Court · (2025) 02 DEL CK 1149
High Courts17 Feb 2025Disposed Of
Krishna Murthy Shivalingaiah Vs Union Of India & Ors
Delhi High Court · (2025) 02 DEL CK 1148
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 108, 111(d), 111(j), 111(m), 112(a), 112(b), 125, 128
High Courts17 Feb 2025Dismissed
Union Of India & Ors Vs Mcpoaf I Hon Lt Avtar Singh
Delhi High Court · (2025) 02 DEL CK 1147
High Courts17 Feb 2025Dismissed
Sonu Vs Central Bureau Investigation
Delhi High Court · (2025) 02 DEL CK 1146
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 348, 528Code of Criminal Procedure, 1973 - Section 173(8), 313, 482Indian Penal Code, 1860 - Section 201, 409, 420, 468, 471