COURT ARCHIVE

Delhi High Court judgments, 2025

8,232 judgments · page 386 of 412

High Courts17 Feb 2025Dismissed

Shubham Yadav Vs Central Bureau Investigation

Delhi High Court · (2025) 02 DEL CK 1145

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 348, 528Code of Criminal Procedure, 1973 - Section 173(8), 313, 482Indian Penal Code, 1860 - Section 201, 409, 420, 468, 471

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High Courts17 Feb 2025Disposed Of

M/s Puran Chand Company Vs Sh. Ashok Kumar Verma & Ors

Delhi High Court · (2025) 02 DEL CK 1144

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High Courts17 Feb 2025Dismissed

Lokesh Sharma Vs Dhirender Sharma

Delhi High Court · (2025) 02 DEL CK 1131

Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 1A(3)Evidence Act, 1872 - Section 65B

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High Courts17 Feb 2025Dismissed

Deepak Malhotra Vs State (Nct Of Delhi) And Anr

Delhi High Court · (2025) 02 DEL CK 1130

Indian Succession Act, 1925 - Section 63, 63(c)

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High Courts17 Feb 2025Dismissed

Tulsi Ram Vs State & Ors

Delhi High Court · (2025) 02 DEL CK 1129

Code of Criminal Procedure, 1973 - Section 154(3), 156(3), 200, 202, 482

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High Courts17 Feb 2025Disposed Of

Gautam Saluja Vs Jitender Kumar Sethi & Anr

Delhi High Court · (2025) 02 DEL CK 1128

Code of Civil Procedure, 1908 - Section 115, Order 7 Rule 11, Order 9 Rule 13Code of Criminal Procedure, 1973 - Section 156(3)Indian Penal Code, 1860 - Section 34, 406, 420

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High Courts17 Feb 2025Dismissed

Shobhin Bali Vs Registrar General Delhi High Court

Delhi High Court · (2025) 02 DEL CK 1127

Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 20Specific Relief Act, 1963 - Section 41(b)

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High Courts17 Feb 2025Allowed

SFDC Ireland Limited Vs Commissioner Of Income Tax & Another

Delhi High Court · (2025) 02 DEL CK 1126

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 192, 193, 194, 194C, 194F, 194EE, 194LB, 194LC, 194LD, 195, 195(1), 195(2), 197, 197(1), 199, 237Income Tax Rules, 1962 - Rule 28AA

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High Courts17 Feb 2025Allowed