High Courts04 Feb 2025
Akhileshwar Kumar Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1592
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528Bharatiya Nyaya Sanhita, 2023-Section 319(2), 318(4), 61(2)
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 387 of 410
High Courts04 Feb 2025
Chand Behari (Deceased) Thr Lrs Vs Union Of India & Anr
Delhi High Court · (2025) 02 DEL CK 1590
Land Acquisition Act, 1894-Section 4, 6, 17, 18, 19, 54
High Courts04 Feb 2025
Surjeet Singh Bindra Vs M/s Prabhdit Associates Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1588
High Courts04 Feb 2025
M/S K D R Pvt Ltd Vs M/S Prabhdit Associates Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1612
High Courts04 Feb 2025
Krishan Lal Marwah Vs Sharvan Kumar Marwah & Ors.
Delhi High Court · (2025) 02 DEL CK 1635
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7), 25B, 25-B(8)C.P.C-Order 23 Rule (1) & (3)
High Courts04 Feb 2025
M/S Ramjas Foundation Vs Babbal Bhatia
Delhi High Court · (2025) 02 DEL CK 1634
High Courts04 Feb 2025
Satpal Khurana Vs Beerwati
Delhi High Court · (2025) 02 DEL CK 1633
Delhi Rent Control Act, 1958-Section 25-B(8), 25-B(5)
High Courts04 Feb 2025
Ashok Kumar Chopra Vs Hotel Zodiac Pvt. Ltd.
Delhi High Court · (2025) 02 DEL CK 1632
High Courts04 Feb 2025
Satya Narain Gupta Vs Anil Kumar Bansal
Delhi High Court · (2025) 02 DEL CK 1631
DRC Act-Section 25-B(8), sub-section (5)
High Courts04 Feb 2025
Shri Deepak Rathi & Anr. Vs Shri Shubham Jain
Delhi High Court · (2025) 02 DEL CK 1719
High Courts04 Feb 2025
Sushil Sagar Vs M/s Prabhdit Associates Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1720
High Courts04 Feb 2025
Pr. Commissioner Of Income Tax -7 Vs Urban Land Management Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1560
Income Tax Act, 1961-Section 260A, 14AFinance Act 2022
High Courts04 Feb 2025
Jagdish Yadav Vs New Delhi Municipal Council
Delhi High Court · (2025) 02 DEL CK 1556
Letters Patent Act, 1866-Clause X
High Courts04 Feb 2025
Dr. Rashmi Saluja Vs Religare Enterprises Limited
Delhi High Court · (2025) 02 DEL CK 1553
Code of Civil Procedure, 1908-Order XXXIX Rule 1, XXXIX Rule 2Companies Act, 1956Companies Act, 2013-Section 100, 152, 173(2), 196, 197, 198, Schedule V
High Courts04 Feb 2025
COWI India Pvt Ltd Vs Pinnacle Air Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1545
Companies Act, 1956-Section 433(e), 434(1)(a), 439, 485, 10ECompanies Act, 2013-Section 434, 434(c), 290Companies (Court) Rules, 1959-Rule 26
High Courts04 Feb 2025Allowed
Khalil Ahmad Vs Jatin Sachdeva & Ors.
Delhi High Court · (2025) 02 DEL CK 1548
High Courts04 Feb 2025
Bharat Yatra Trust & Ors. Vs H.N Sharma
Delhi High Court · (2025) 02 DEL CK 1546
Code of Civil Procedure, 1908-Section 92, 92(1)
High Courts04 Feb 2025
Deepak Gupta Vs Dharmendra Kumar Gupta
Delhi High Court · (2025) 02 DEL CK 1543
CPC-Order XXXVII; Order XXXVII Rule 6(a)