COURT ARCHIVE

Delhi High Court judgments, 2025

8,232 judgments · page 410 of 412

High Courts10 Jan 2025Allowed

Rtd. Brig. S.C. Kuthiala Vs Sh. Rajan Kuthiala & Ors.

Delhi High Court · (2025) 01 DEL CK 1960

CPC-Section 151, Order VII Rule 11, VII Rule 11(d), XXIII Rule 1, II Rule 2, 11, 100Specific Relief Act, 1963-Section 34Limitation Act, 1963-Article 59

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High Courts10 Jan 2025

Lachman Dass Vs Delhi Development Authority

Delhi High Court · (2025) 01 DEL CK 1968

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High Courts10 Jan 2025

Habib Ahmad Vs The Commissioner Mcd & Ors

Delhi High Court · (2025) 01 DEL CK 1985

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High Courts10 Jan 2025Disposed Of

Md Heydaitullah Vs National Investigation Agency

Delhi High Court · (2025) 01 DEL CK 1657

Code of Criminal Procedure, 1973 - Section 437, 482Indian Penal Code, 1860 - Section 124A, 153A, 153BNational Investigation Act, 2008 - Section 21(4)

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High Courts10 Jan 2025

Pitambar Bishwa Karma Vs State (Govt Of Nct) Delhi

Delhi High Court · (2025) 01 DEL CK 1656

Code of Criminal Procedure, 1973 - Section 161, 311, 374(2), 383Indian Penal Code, 1860 - Section 302

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High Courts10 Jan 2025Disposed Of

Sonansh Creations Pvt Ltd Vs Assisstant Commissioner Of Income Tax And Anr

Delhi High Court · (2025) 01 DEL CK 1658

Income Tax Act, 1961 - Section 132, 132A, 147, 148, 148A, 148A(b), 148A(d)

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High Courts10 Jan 2025Disposed Of

Urmila Vs Govt Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1655

Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 120B, 302

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High Courts10 Jan 2025Disposed Of

Ms. Utkarsha Lal Vs Union Of India & Ors

Delhi High Court · (2025) 01 DEL CK 1654

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High Courts10 Jan 2025Allowed

Lachman Dass Vs Delhi Development Authority

Delhi High Court · (2025) 01 DEL CK 1652

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High Courts09 Jan 2025

Sh Ashok Gupta Vs Smt Krishna Wanti

Delhi High Court · (2025) 01 DEL CK 2057

Delhi Rent Control Act, 1958-Section 25-B(8), sub-section (5)

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High Courts09 Jan 2025

Dinesh Singh Vs Pooja

Delhi High Court · (2025) 01 DEL CK 2058

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High Courts09 Jan 2025

Indian Hockey Federation Vs UOI & Ors.

Delhi High Court · (2025) 01 DEL CK 2063

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High Courts09 Jan 2025

Manohar Lal Bhatia Vs Harpal Singh Lamba

Delhi High Court · (2025) 01 DEL CK 2066

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High Courts09 Jan 2025

M/s Manjally Jewellers Vs Director General Of Foreign Trade & Ors.

Delhi High Court · (2025) 01 DEL CK 2034

Foreign Trade (Development & Regulation) Act, 1992Foreign Trade (Regulation) Rules, 1993

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High Courts09 Jan 2025Disposed Of

Staff Selection Commission And Others Vs Sanjay Kumar

Delhi High Court · (2025) 01 DEL CK 1647

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High Courts09 Jan 2025Disposed Of

Govt Of Nct Of Delhi Through The Chief Secretary & Anr Vs Sachin Kumar

Delhi High Court · (2025) 01 DEL CK 1646

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High Courts09 Jan 2025Disposed Of

Dinesh Singh Vs Pooja

Delhi High Court · (2025) 01 DEL CK 1645

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High Courts09 Jan 2025Disposed Of

Amar Singh And Sons Tree Nuts Llp Vs Superintendent Of Cutoms, Epm, Import & Ors

Delhi High Court · (2025) 01 DEL CK 1659

Constitution of India, 1950 - Article 226Central Excise Act, 1944 - Section 35FCustoms Act, 1962 - Section 111(o), 112(a)(ii, 125(1), 129A, 129E

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High Courts08 Jan 2025

Arjun Chawla Vs Punjab National Bank & Anr.

Delhi High Court · (2025) 01 DEL CK 2107

Punjab National Bank (Employees') Pension Regulations, 1995-Regulation 2(1), 20(3)(i), 29, 29(1) & (2), 29(2)Central Civil Services (Pension) Rules, 1972-Rule 48-A, Sub-rule 2 of Rule 48-A

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High Courts08 Jan 2025

Shyam Sunder Sethi Vs Delhi Development Authority & Anr.

Delhi High Court · (2025) 01 DEL CK 2108

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Constitution of India-Article 226Limitation Act-Article 113

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