High Courts24 Feb 2025
Kewal Kishore & Ors Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1537
Limitation Act-Section 14
COURT ARCHIVE
Delhi High Court judgments, 2025
8,232 judgments · page 383 of 412
High Courts24 Feb 2025
Idemia Syscom India Private Limited Vs M/S Conjoinix Total Solutions Private Limited
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 7, 11, 16Micro, Small and Medium Enterprises Development Act, 2006-Sections 15 to 23, 16, 17, 18, 18(1), 18(3), 18(4), 24
High Courts24 Feb 2025
Cholamandalam Ms General Insurance Co. Ltd. Vs Bhupan Paswan & Ors.
Delhi High Court · (2025) 02 DEL CK 1666
Motor Vehicles Act, 1988-Section 173, 166 and 140, 163-A, 163-A (3), Second ScheduleIndian Penal Code, 1860-Sections 279, 337, 304AMinimum Wages Act, 1948
High Courts24 Feb 2025Dismissed
Tarun Vs Mohd Sajid
Delhi High Court · (2025) 02 DEL CK 1667
Code of Criminal Procedure, 1973-Section 378(3), 281, 313Negotiable Instrument Act, 1881-Section 138, 142, 118, 139Indian Penal Code, 1860-Section 420
High Courts24 Feb 2025
Sh. Uma Shanker & Anr. Vs Sh. Sunny & Ors.
Delhi High Court · (2025) 02 DEL CK 1484
Motor Vehicles Act, 1988-Section 173, 166, 140, 163-A, 163-A (3), Second Schedule to Section 163-AIndian Penal Code, 1860-Section 279, 337, 304AMinimum Wages Act, 1948
High Courts24 Feb 2025
Dr Shraddha Pal Vs Jawaharlal Nehru University & Ors.
Delhi High Court · (2025) 02 DEL CK 1485
Constitution of India-Article 226, 14, 15, 16, 39-ARight to Information Act, 2005
High Courts24 Feb 2025
Usha Anand Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 02 DEL CK 1486
CPC-Order I Rule 10
High Courts24 Feb 2025Disposed Of
Kewal Kishore & Ors Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1207
Limitation Act, 1963 - Section 14
High Courts24 Feb 2025Allowed
Adarsh Saran & Anr Vs Central Bank Of India & Ors
Delhi High Court · (2025) 02 DEL CK 1202
Code of Criminal Procedure, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 138, 141, 141(1), 142Companies Act, 2013 - Section 167(1)(b), 291
High Courts24 Feb 2025Disposed Of
Alok Rai Vs DDA And Anr
Delhi High Court · (2025) 02 DEL CK 1201
Delhi Development Act, 1957 - Section 31
High Courts24 Feb 2025Disposed Of
Usha Anand Vs Delhi Development Authority & Anr
Delhi High Court · (2025) 02 DEL CK 1200
Code of Civil Procedure, 1908 - Order 1 Rule 10
High Courts24 Feb 2025Disposed Of
Vinod Kumar Sharma & Ors Vs Bhuro Devi
Delhi High Court · (2025) 02 DEL CK 1199
High Courts24 Feb 2025Disposed Of
Bijendra Kasana Vs Smt Gajendra Devi
Delhi High Court · (2025) 02 DEL CK 1198
High Courts24 Feb 2025Disposed Of
Sarfraz Ahmed Vs Uco Bank & Ors
Delhi High Court · (2025) 02 DEL CK 1197
Indian Succession Act, 1925 - Section 372
High Courts24 Feb 2025Dismissed
Ashok Jatia Vs Central Bureau Of Investigation
Delhi High Court · (2025) 02 DEL CK 1196
Code of Criminal Procedure, 1973 - Section 91, 195, 311, 340Indian Penal Code, 1860 - Section 120B, 193, 199, 218, 466, 471Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)
High Courts24 Feb 2025Disposed Of
Ankit Raj Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 02 DEL CK 1182
Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 528Indian Penal Code, 1860 - Section 90, 375, 376Bharatiya Nyaya Sanhita, 2023 - Section 69
High Courts24 Feb 2025iv Karan Singh Yadav v. GNCTD (2024) 2 SCC 716
Dr Shraddha Pal Vs Jawaharlal Nehru University & Ors
Delhi High Court · (2025) 02 DEL CK 1181
Constitution of India, 1950 - Article 14, 15, 16, 39A, 226
High Courts24 Feb 2025Dismissed
Kanchan Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1180
Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 482Code of Criminal Procedure, 1973 - Section 437, 438Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29, 37, 67
High Courts24 Feb 2025Disposed Of
Cholamandalam Ms General Insurance Co. Ltd Vs Bhupan Paswan & Ors
Delhi High Court · (2025) 02 DEL CK 1178
Indian Penal Code, 1860 - Section 279, 304A 337Motor Vehicle Act, 1988 - Section 140, 163A(3), 166, 173Income Tax Act, 1961 - Section 48
High Courts24 Feb 2025Dismissed
Idemia Syscom India Private Limited Vs M/S Conjoinix Total Solutions Private Limited
Delhi High Court · (2025) 02 DEL CK 1177
Arbitration and Conciliation Act, 1996 - Section 11Micro, Small And Medium Enterprises Development Act, 2006 - Section 15, 16, 17, 18, 18(1), 18(3), 18(4), 19, 20, 21, 22, 23, 24