High Courts24 Feb 2025Disposed Of
Usha Anand Vs Delhi Development Authority & Anr
Delhi High Court · (2025) 02 DEL CK 1200
Code of Civil Procedure, 1908 - Order 1 Rule 10
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 381 of 410
High Courts24 Feb 2025Disposed Of
Vinod Kumar Sharma & Ors Vs Bhuro Devi
Delhi High Court · (2025) 02 DEL CK 1199
High Courts24 Feb 2025Disposed Of
Bijendra Kasana Vs Smt Gajendra Devi
Delhi High Court · (2025) 02 DEL CK 1198
High Courts24 Feb 2025Disposed Of
Sarfraz Ahmed Vs Uco Bank & Ors
Delhi High Court · (2025) 02 DEL CK 1197
Indian Succession Act, 1925 - Section 372
High Courts24 Feb 2025Dismissed
Ashok Jatia Vs Central Bureau Of Investigation
Delhi High Court · (2025) 02 DEL CK 1196
Code of Criminal Procedure, 1973 - Section 91, 195, 311, 340Indian Penal Code, 1860 - Section 120B, 193, 199, 218, 466, 471Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)
High Courts24 Feb 2025Disposed Of
Ankit Raj Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 02 DEL CK 1182
Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 528Indian Penal Code, 1860 - Section 90, 375, 376Bharatiya Nyaya Sanhita, 2023 - Section 69
High Courts24 Feb 2025iv Karan Singh Yadav v. GNCTD (2024) 2 SCC 716
Dr Shraddha Pal Vs Jawaharlal Nehru University & Ors
Delhi High Court · (2025) 02 DEL CK 1181
Constitution of India, 1950 - Article 14, 15, 16, 39A, 226
High Courts24 Feb 2025Dismissed
Kanchan Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1180
Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 482Code of Criminal Procedure, 1973 - Section 437, 438Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29, 37, 67
High Courts24 Feb 2025Disposed Of
Cholamandalam Ms General Insurance Co. Ltd Vs Bhupan Paswan & Ors
Delhi High Court · (2025) 02 DEL CK 1178
Indian Penal Code, 1860 - Section 279, 304A 337Motor Vehicle Act, 1988 - Section 140, 163A(3), 166, 173Income Tax Act, 1961 - Section 48
High Courts24 Feb 2025Dismissed
Idemia Syscom India Private Limited Vs M/S Conjoinix Total Solutions Private Limited
Delhi High Court · (2025) 02 DEL CK 1177
Arbitration and Conciliation Act, 1996 - Section 11Micro, Small And Medium Enterprises Development Act, 2006 - Section 15, 16, 17, 18, 18(1), 18(3), 18(4), 19, 20, 21, 22, 23, 24
High Courts21 Feb 2025Allowed
Chander Mohan Mehta Vs State Through Secretary Nct Of Delhi And Ors
Delhi High Court · (2025) 02 DEL CK 1173
Constitution of India, 1950 - Article 227
High Courts21 Feb 2025Allowed
Rajeev Khurana Vs Principal, Saraswati Bal Mandir & Ors
Delhi High Court · (2025) 02 DEL CK 1170
Constitution of India, 1950 - Article 14Delhi School Education Act, 1973 - Section 8(2), 8(3)Delhi School Education Rules, 1973 - Rule 105, 105(1)
High Courts21 Feb 2025Dismissed
The Regents Of The University Of California Vs The Controller Of Patent
Delhi High Court · (2025) 02 DEL CK 1169
Patents Act, 1970 - Section 2(1)(j), 2(1)(ja), 3(c), 3(d), 3(e), 3(i), 10(4), 10(5), 117A
High Courts21 Feb 2025Disposed Of
Dassault Systemes & Ors Vs Advanced Engineering Solutions & Anr
Delhi High Court · (2025) 02 DEL CK 1167
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Delhi High Court (Original Side) Rules 2018 - Rule 2Delhi High Court Intellectual Property Rights Division Rules, 2022 - Rule 20
High Courts21 Feb 2025Dismissed
Balwan Singh And Ors Vs Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 02 DEL CK 1164
Constitution of India, 1950 - Article 14, 28ALand Acquisition Act, 1894 - Section 4, 6, 11, 18, 28A, 28A(1),28A(2)
High Courts21 Feb 2025Dismissed
Seema Jassal Vs Manoj Bajpai
Delhi High Court · (2025) 02 DEL CK 1163
Code of Civil Procedure, 1908 - Section 96, Order 12 Rule 6, Order 41Indian Penal Code, 1860 - Section 195A, 323, 376, 506
High Courts20 Feb 2025Dismissed
Delhi Subordinate Services Selection Board & Anr Vs Rituraj Khandal
Delhi High Court · (2025) 02 DEL CK 1184
High Courts20 Feb 2025Disposed Of
Lali Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1183
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 21(c), 37, 50, 52A
High Courts20 Feb 2025Disposed Of
Suresh Kumari Vs Registrar Of Companies & Ors
Delhi High Court · (2025) 02 DEL CK 1179
Constitution of India, 1950 - Article 14, 19, 226Insolvency and Bankruptcy Code, 2016 - Section 9, 14, 63Motor Vehicles Act, 1988 - Section 173
High Courts20 Feb 2025Disposed Of
Shyam Singh Vs State
Delhi High Court · (2025) 02 DEL CK 1171
Code of Criminal Procedure, 1973 - Section 164, 294, 313Indian Penal Code, 1860 - Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 4