High Courts25 Feb 2025

Mushir Alam Vs Narcotics Control Bureau

Delhi High Court · (2025) 02 DEL CK 1481

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8C, 22, 23, 29, 37, 67Constitution of India-Article 21
High Courts25 Feb 2025Disposed Of

Mushir Alam Vs Narcotics Control Bureau

Delhi High Court · (2025) 02 DEL CK 1188

Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8C, 22, 23, 29, 37, 67