High Courts25 Feb 2025
Saurabh Pruthi Vs Tata Power Delhi Distribution Ltd
Delhi High Court · (2025) 02 DEL CK 1558
DERC’s Supply Code & Performance Standards Regulations, 2007-Regulation 43(i), 38(f)
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 378 of 410
High Courts25 Feb 2025
Ozar Homes LLP (Through Its Partner Mr Nitin Kumar Lila) Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 02 DEL CK 1535
Constitution of India-Article 14, 12, 41978 Regulations-Regulation 6(2), 6, 4(1), 5(2), 5(6), 5(7)
High Courts25 Feb 2025
Bhushan Infrastructure Private Limited Vs Union Of India Through Finance Secretary, Ministry Of Finance & Ors.
Delhi High Court · (2025) 02 DEL CK 1532
High Courts25 Feb 2025Disposed Of
Shanti Upadhyay Vs Sr. Divisional Manager Of New India Assurance, Company Ltd. & Anr.
Delhi High Court · (2025) 02 DEL CK 1531
Constitution of India-Article 226Insurance Ombudsman Rules, 2017-Rule 16, 17Insurance Regulatory and Development Authority of India Act, 1999
High Courts25 Feb 2025
Jasvinder Singh Vs The Chairman DDA & Ors
Delhi High Court · (2025) 02 DEL CK 1529
High Courts25 Feb 2025Disposed Of
Asitav Mohanty Vs Union Of India & Anr.
Delhi High Court · (2025) 02 DEL CK 1654
Constitution of India-Article 14
High Courts25 Feb 2025
Lt. Col. Vibha Vs Union Of India & Ors.
Delhi High Court · (2025) 02 DEL CK 1655
High Courts25 Feb 2025
Manoranjan Patra & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 02 DEL CK 1656
Constitution of India-Article 14Central Reserve Police Force Group 'B' and 'C' (Radio Operator, Crypto, Technical, Radio Fitter, Draughtsman) (Non-Gazetted) Male or Female ranks (Signals) Recruitment Rules, 2006
High Courts25 Feb 2025
Sujovit Sarkar & Ors. Vs Union Of India
Delhi High Court · (2025) 02 DEL CK 1657
High Courts25 Feb 2025
Central Board Of Secondary Education Through Its Secretary Vs Ravindra Singh & Ors.
Delhi High Court · (2025) 02 DEL CK 1579
High Courts25 Feb 2025
Staff Selection Commission & Anr. Vs Ram Swaroop Dagar
Delhi High Court · (2025) 02 DEL CK 1577
High Courts25 Feb 2025
Staff Selection Commission & Ors. Vs Manish Kumar
Delhi High Court · (2025) 02 DEL CK 1575
High Courts25 Feb 2025
Staff Selection Commission & Anr. Vs Rohanpal Singh
Delhi High Court · (2025) 02 DEL CK 1574
High Courts25 Feb 2025
Mohd Iqbal Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1658
POCSO Act-Section 10 read with Section 9(e)Indian Penal Code, 1860-Section 354ACr.PC-Section 313
High Courts25 Feb 2025
Sandeep Kapoor Vs The State (Govt Of Nct Delhi) & Anr.
Delhi High Court · (2025) 02 DEL CK 1659
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528Indian Penal Code, 1860-Section 287, 337, 338
High Courts25 Feb 2025Allowed
Lifestyle Equities CV & Anr. Vs Amazon Technologies, Inc. & Ors.
Delhi High Court · (2025) 02 DEL CK 1470
High Court of Delhi Rules for Video Conferencing for Courts, 2021-Rule 5.1Code of Civil Procedure, 1908-Order VIII Rule 10, XIII-A, Sections 35-A, 35-BCommercial Courts Act, 2015
High Courts25 Feb 2025
Sh. Satya Prakash & Anr. Vs State & Anr.
Delhi High Court · (2025) 02 DEL CK 1471
Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Section 354, 509, 34, 323, 354B, 506Constitution of India-Article 226
High Courts25 Feb 2025
State Vs Shivji
Delhi High Court · (2025) 02 DEL CK 1472
Code of Criminal Procedure, 1973-Section 378, 164, 313Indian Penal Code, 1860-Section 377, 34, 506POCSO Act-Section 6
High Courts25 Feb 2025
Yashvardhan Vs Union Of India & Anr.
Delhi High Court · (2025) 02 DEL CK 1473
Constitution of India-Article 226Right to Information Act, 2005
High Courts25 Feb 2025
Devesh Bhardwaj Vs State & Anr.
Delhi High Court · (2025) 02 DEL CK 1474
Code of Criminal Procedure, 1973-Section 482, 164Indian Penal Code, 1860-Section 376