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Delhi High Court judgments, 2025

8,182 judgments · page 380 of 410

High Courts25 Feb 2025Allowed

Virender Kumar And Ors Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1186

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 428, 528Code of Criminal Procedure, 1973 - Section 195, 313, 397Indian Penal Code, 1860 - Section 34, 186, 332, 353, 506
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High Courts24 Feb 2025

Ashok Jatia Vs Central Bureau Of Investigation

Delhi High Court · (2025) 02 DEL CK 1562

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 3(1)Code of Criminal Procedure, 1973-Sections 195, 340, 91, 311, 31Indian Penal Code, 1860-Sections 120-B, 193, 199, 218, 466, 471
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High Courts24 Feb 2025Dismissed

Tarun Vs Mohd Sajid

Delhi High Court · (2025) 02 DEL CK 1667

Code of Criminal Procedure, 1973-Section 378(3), 281, 313Negotiable Instrument Act, 1881-Section 138, 142, 118, 139Indian Penal Code, 1860-Section 420
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High Courts24 Feb 2025

Sh. Uma Shanker & Anr. Vs Sh. Sunny & Ors.

Delhi High Court · (2025) 02 DEL CK 1484

Motor Vehicles Act, 1988-Section 173, 166, 140, 163-A, 163-A (3), Second Schedule to Section 163-AIndian Penal Code, 1860-Section 279, 337, 304AMinimum Wages Act, 1948
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