High Courts25 Feb 2025Disposed Of

Mushir Alam Vs Narcotics Control Bureau

Delhi High Court · (2025) 02 DEL CK 1188

Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8C, 22, 23, 29, 37, 67
High Courts25 Feb 2025Allowed

Virender Kumar And Ors Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1186

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 428, 528Code of Criminal Procedure, 1973 - Section 195, 313, 397Indian Penal Code, 1860 - Section 34, 186, 332, 353, 506
High Courts24 Feb 2025

Ashok Jatia Vs Central Bureau Of Investigation

Delhi High Court · (2025) 02 DEL CK 1562

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 3(1)Code of Criminal Procedure, 1973-Sections 195, 340, 91, 311, 31Indian Penal Code, 1860-Sections 120-B, 193, 199, 218, 466, 471