High Courts08 Apr 2025Allowed
Karan Khanna & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1769
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498A, 406, 34
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 237 of 319
High Courts08 Apr 2025Disposed Of
Abhishek Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 04 DEL CK 1761
Indian Penal Code, 1860-Sections 302, 34Arms Act, 1959-Sections 25, 27Code of Criminal Procedure, 1973-Section 161
High Courts08 Apr 2025Disposed Of
Ashish Dubey Vs Sara Carriere Dubey
Delhi High Court · (2025) 04 DEL CK 1760
High Courts08 Apr 2025Disposed Of
Munni Devi Vs Tele Wood
Delhi High Court · (2025) 04 DEL CK 1751
CPC-Order XVIII Rule 3, Section 151
High Courts08 Apr 2025Disposed Of
Mr. Shakilur Rahman Vs Management Of Commonwealth War Graves Commission, Delhi War Commentary
Delhi High Court · (2025) 04 DEL CK 1744
Industrial Disputes Act, 1947-Section 2(s)Code of Civil Procedure, 1908-Order XIV Rule 2Constitution of India-Article 226, 136
High Courts08 Apr 2025Disposed Of
Paresh K Daftary Vs Additional Director General
Delhi High Court · (2025) 04 DEL CK 1003
Customs Act, 1962 - Section 28, 128
High Courts08 Apr 2025Disposed Of
Yogeshwar Dayal Vs Vishnu Urban Cooperative Thrift And Credit Society Ltd And Ors
Delhi High Court · (2025) 04 DEL CK 1002
Constitution of India, 1950 - Article 226, 227Delhi Cooperative Societies Act 1972 - Section 112
High Courts08 Apr 2025Allowed
Jiya Sharma Minor Through Her Mother Next Friend Mrs Kala Sharma W/O Deepak Sharma & Anr Vs Mr Deepak Sharma & Ors
Delhi High Court · (2025) 04 DEL CK 1001
Code of Civil Procedure, 1908 - Order 6 Rule 4, Order 6 Rule 17, Order 7 Rule 11, Order 11 Rule 12, Order 11 Rule 14, Order 12 Rule 6Hindu Succession Act, 1956 - Section 6
High Courts08 Apr 2025Disposed Of
Commissioner Of Customs (Import), Icd, Tkd, New Delhi Vs Ashok Singhla
Delhi High Court · (2025) 04 DEL CK 1000
Customs Act, 1962 - Section 28
High Courts08 Apr 2025Disposed Of
Municipal Employees Union And Anr Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 04 DEL CK 0999
High Courts08 Apr 2025Disposed Of
Mrs Priyanka Vs Mr Saurabh Chhabra
Delhi High Court · (2025) 04 DEL CK 0998
Code of Criminal Procedure, 1973 - Section 3409
High Courts08 Apr 2025Disposed Of
Union Of India And Ors Vs Rameshwar Tiwari
Delhi High Court · (2025) 04 DEL CK 0997
High Courts08 Apr 2025Disposed Of
HVR Solar Private Limited Vs Sales Tax Officer Class Ii Avato Ward 67 & Anr
Delhi High Court · (2025) 04 DEL CK 0996
Delhi Goods and Service Tax Act, 2017 - Section 161
High Courts08 Apr 2025Allowed
Karan Khanna And Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 0976
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498A
High Courts08 Apr 2025Dismissed
Abhishek Kumar Vs Directorate Of Revenue Intelligence
Delhi High Court · (2025) 04 DEL CK 0975
Code of Criminal Procedure, 1973 - Section 294Narcotics Drugs and Psychotropic Substances Act, 1985 - Section 8, 19, 20, 24, 27A, 29, 37, 37(1)(b), 50, 52A, 54
High Courts08 Apr 2025Disposed Of
Rajeev Dhingra Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0974
Code of Criminal Procedure, 1973 - Section 82Indian Penal Code , 1860 - Section 34, 406, 420
High Courts08 Apr 2025Dismissed
Vivek Chandela Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0973
Code of Criminal Procedure, 1973 - Section 164, 397, 401, 482Indian Penal Code , 1860 - Section 34, 174A, 201, 328, 354C, 376D, 506Information Technology Act, 2000 - Section 66E, 67A
High Courts08 Apr 2025Dismissed
Satish @Satbhagwan Vs State N.C.T Of Delhi
Delhi High Court · (2025) 04 DEL CK 0972
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 348Code of Criminal Procedure, 1973 - Section 164, 294, 311, 313, 494Indian Penal Code, 1860 - Section 323, 354, 376, 451, 511
High Courts08 Apr 2025Disposed Of
Rahul Alias Puneet Alias Phillips Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0971
Indian Penal Code , 1860 - Section 34, 302, 307, 324Arms Act, 1959 - Section 25
High Courts08 Apr 2025Dismissed
Rajeev @ Rajeev Kumar & Anr Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 0970
Code of Criminal Procedure, 1973 - Section 164Indian Penal Code , 1860 - Section 34, 323, 354, 354A, 509