High Courts08 Apr 2025Dismissed
Dayanand Adarsh Vidyalaya Vs Deepa Chhibber & Ors.
Delhi High Court · (2025) 04 DEL CK 1888
Delhi School Education Rules, 1973-Rule 46
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 236 of 319
High Courts08 Apr 2025
Mrs Priyanka Vs Mr Saurabh Chhabra
Delhi High Court · (2025) 04 DEL CK 1884
Code of Criminal Procedure, 1973-Section 340Hindu Marriage Act, 1955-Section 24Family Courts Act, 1984-Section 19
High Courts08 Apr 2025Disposed Of
Anita Gupta Vs Government Of National Capital Territory Of Delhi
Delhi High Court · (2025) 04 DEL CK 1878
Constitution of India-Article 226Cr.P.C.-Section 482, 91, 160IPC-Section 279, 304A, 302, 120B
High Courts08 Apr 2025Allowed
Dr. Anu Nayyar Vs The State Of National Capital Territory Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1876
Code of Criminal Procedure, 1973-Section 482, 173(8)Indian Penal Code, 1860-Sections 149, 304A, 419, 420, 465, 120B, 34Delhi Medical Council Act, 1997-Section 27
High Courts08 Apr 2025Disposed Of
Wikimedia Foundation Inc Vs ANI Media Private Limited & Ors.
Delhi High Court · (2025) 04 DEL CK 1875
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Section 2(1)(w), Rule 3(1)(d), Part IIIT Act-Section 79, 79(2), 79(3)Code of Civil Procedure, 1908-Order 39 Rules 1 and 2, 39 Rule 2-A
High Courts08 Apr 2025Dismissed
Pritam Singh Since Deceased Through His LR Represented By S Bakshish Singh Vs State Of GNCT Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 1873
Code of Criminal Procedure, 1973-Section 482, 107, 151, 156(3), 244, 245, 246, 437A, 202, 111, 116, 246(4)Indian Evidence Act, 1872-Section 33, 80IPC-Section 448, 452, 353, 186, 332, 147, 148, 149
High Courts08 Apr 2025Dismissed
Satish @ Satbhagwan Vs The State N.C.T Of Delhi
Delhi High Court · (2025) 04 DEL CK 1868
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 348Indian Penal Code, 1860-Sections 451, 354, 376, 323, 511Code of Criminal Procedure, 1973-Sections 164, 313, 294, 311
High Courts08 Apr 2025Dismissed
UOI Vs Jasbir Singh
Delhi High Court · (2025) 04 DEL CK 1866
Arbitration and Conciliation Act, 1996-Section 34, 11
High Courts08 Apr 2025Disposed Of
HVR Solar Private Limited Vs Sales Tax Officer Class II AVATO Ward 67 & Anr.
Delhi High Court · (2025) 04 DEL CK 1864
Constitution of India-Article 226, 227Delhi Goods and Service Tax Act, 2017-Section 161, Proviso 3 to Section 161, 160
High Courts08 Apr 2025Dismissed
Vivek Chandela Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1863
Indian Penal Code, 1860-Section 34, 201, 328, 354C, 376D, 506, 174AInformation Technology Act, 2000-Section 66E, 67ACode of Criminal Procedure-Section 164, 397, 401, 482
High Courts08 Apr 2025Dismissed
Abhishek Kumar & Anr. Vs Directorate Of Revenue Intelligence
Delhi High Court · (2025) 04 DEL CK 1862
Narcotics Drugs and Psychotropic Substances Act, 1985-Section 8, 20, 29, 50, 52A, 37, 54, 19, 24, 27ACode of Criminal Procedure, 1973-Section 294
High Courts08 Apr 2025Dismissed
State Vs Manish Yadav
Delhi High Court · (2025) 04 DEL CK 1860
Indian Penal Code, 1860-Section 376, 506, 323Cr.P.C.-Sections 161, 164, 227, 228
High Courts08 Apr 2025Disposed Of
Rahul Alias Puneet Alias Phillips Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1859
Indian Penal Code, 1860-Sections 302/307/324/34Arms Act, 1959-Section 25Delhi Prison Rules, 2018-Rules 1223, 1197, 1200
High Courts08 Apr 2025Disposed Of
Jitender @ Chinku Vs Babli @ Manvi & Anr.
Delhi High Court · (2025) 04 DEL CK 1856
Code of Criminal Procedure, 1973-Section 125Protection of Women from Domestic Violence Act, 2005-Section 12Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts08 Apr 2025Disposed Of
Ms S Vs State & Ors.
Delhi High Court · (2025) 04 DEL CK 1855
Indian Penal Code, 1860-Section 354, 376, 506Cr.P.C.-Section 164
High Courts08 Apr 2025Disposed Of
Rajeev Dhingra Vs State NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 1795
Indian Penal Code, 1860-Sections 420/406/34Cr.P.C.-Section 82
High Courts08 Apr 2025Disposed Of
Meena Vs State Of Nct Of Delhi Through Sho Ps Civil Lines & Anr.
Delhi High Court · (2025) 04 DEL CK 1791
Constitution of India-Article 226Bharatiya Nagarika Suraksha Sanhita, 2023-Section 528
High Courts08 Apr 2025Disposed Of
Nitin Gupta Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1777
Constitution of India-Article 226
High Courts08 Apr 2025Disposed Of
M/S Yukti Exports Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1776
Constitution of India-Article 226
High Courts08 Apr 2025Disposed Of
Commissioner Of Customs (Import) Vs M/S. N. V. Distilleries And Breweries Pvt. Ltd.
Delhi High Court · (2025) 04 DEL CK 1773
Customs Act, 1962-Section 28