High Courts09 Apr 2025Disposed Of
Resurrgent Construction Pvt. Ltd. & Anr Vs Strum Buildcon Pvt. Ltd. & Anr
Delhi High Court · (2025) 04 DEL CK 0978
Code of Civil Procedure, 1908 - Section 141, 151, Order 7 Rule 10, Order 9 Rule 7
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 234 of 319
High Courts09 Apr 2025Dismissed
Nayeem Ahmad Khan Vs National Investigation Agency
Delhi High Court · (2025) 04 DEL CK 0977
Code of Criminal Procedure, 1973 - Section 173Indian Penal Code, 1860 - Section 120B, 121, 121ANational Investigation Agency (NIA) Act, 2008 - Section 21(4)
High Courts08 Apr 2025Dismissed
Deepak Kumar Vs Central Public Information Officer & Anr.
Delhi High Court · (2025) 04 DEL CK 2081
Right to Information Act, 2005-Section 24, Second Schedule
High Courts08 Apr 2025Disposed Of
Municipal Employees Union & Anr. Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 04 DEL CK 2057
Industrial Disputes Act, 1947-Section 33C(2)
High Courts08 Apr 2025Dismissed
Narendra Kumar Jain Vs Harish Pratap Seonie & Ors
Delhi High Court · (2025) 04 DEL CK 2054
DRC Act-Section 17
High Courts08 Apr 2025
M/s Herbul Henna Export House Vs Sh. Vinay Kumar Singh
Delhi High Court · (2025) 04 DEL CK 2051
Industrial Disputes (Central) Rules, 1957-Rule 10B(9), 22Code of Civil Procedure, 1908-Order IX Rule 13Industrial Disputes Act, 1947-Section 11
High Courts08 Apr 2025Dismissed
Jiya Sharma (Minor) Through Her Mother & Next Friend Mrs. Kala Sharma & Anr. Vs Deepak Sharma & Ors.
Delhi High Court · (2025) 04 DEL CK 2043
Code of Civil Procedure, 1908-Order VII Rule 11, XI Rule 12, XI Rule 14, VI Rule 17, VI Rule 4, XII Rule 6Hindu Succession Act, 1956-Section 8
High Courts08 Apr 2025Disposed Of
Rajbir Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2031
Constitution of India-Article 226Customs Act, 1962-Section 74, 75, 14, 75A(2), 113(i), 50(2), 110, 125, 114(iii), 114AA, 128, 142(1), 129DDCustoms Valuation (Determination of Value of Export Goods) Rules, 2007-Rule 8, 5, 6
High Courts08 Apr 2025
Sahakar Global Limited JV & Anr. Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 04 DEL CK 2023
Constitution of India-Article 226, 14, 12, 21Delhi Municipal Corporation Act, 1957-Section 2021978 Regulations-Regulation 6(2), 6, 4(1), 5(2), 5(6), 5(7)
High Courts08 Apr 2025Disposed Of
Nizam Sheikh Vs Alimuddin
Delhi High Court · (2025) 04 DEL CK 2013
CPC-Section 47, 151, 51, Order XXI Rule 37, XXI Rule 40Constitution of India-Part III
High Courts08 Apr 2025Disposed Of
Devender Kumar Vs M/s Nexus Life Science India Pvt Ltd
Delhi High Court · (2025) 04 DEL CK 2003
Arbitration and Conciliation Act, 1996-Sections 23(4), 29-ACommercial Courts Act, 2015-Section 12-ANegotiable Instruments Act, 1881-Section 138
High Courts08 Apr 2025Dismissed
Satish Kumar Vs Attar Singh & Ors.
Delhi High Court · (2025) 04 DEL CK 1999
Delhi Rent Control Act, 1958-Section 14 (1) (e), 25, 38CPC-Order XXI Rule 58
High Courts08 Apr 2025Disposed Of
Shri Lovee Narula Vs Directorate Of Enforcement, Govt Of India
Delhi High Court · (2025) 04 DEL CK 1984
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 483Prevention of Money Laundering Act, 2002-Section 45
High Courts08 Apr 2025Disposed Of
Rohit Sehgal & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1980
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13B(2)
High Courts08 Apr 2025Disposed Of
Rohit Vs State Govt. Of NCT Delhi
Delhi High Court · (2025) 04 DEL CK 1979
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Sections 302/307Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528
High Courts08 Apr 2025Disposed Of
Principal Commissioner Vs M/s Venus Industries
Delhi High Court · (2025) 04 DEL CK 1954
Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
Suman Singh Virk & Anr. Vs Deepika Prashar & Anr.
Delhi High Court · (2025) 04 DEL CK 1948
Contempt of Courts Act, 1971-Sections 11, 12
High Courts08 Apr 2025Disposed Of
Commissioner Of Customs (Import), ICD, TKD, New Delhi Vs Ashok Singhla
Delhi High Court · (2025) 04 DEL CK 1946
Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
Commissioner Of Customs (Import) Vs M/s Ajanta Overseas
Delhi High Court · (2025) 04 DEL CK 1942
Customs Act, 1962-Section 28