High Courts09 Apr 2025Disposed Of
Yashpal Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1959
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 232 of 319
High Courts09 Apr 2025Dismissed
Union Of India & Ors. Vs Gp Capt (Ts) Sujit Banerjee (Retd)
Delhi High Court · (2025) 04 DEL CK 1958
High Courts09 Apr 2025Allowed
Mohd. Saalim Qureshi Vs Ms. Naghma
Delhi High Court · (2025) 04 DEL CK 1943
Cr. P.C.-Section 125, 125 (4)
High Courts09 Apr 2025Allowed
Saurabh Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1940
BNS-Section 305
High Courts09 Apr 2025Allowed
Sagir Vs State (Govt. NCT Of Delhi) & Anr.
Delhi High Court · (2025) 04 DEL CK 1938
IPC-Section 366/376/302/377/511
High Courts09 Apr 2025Dismissed
Vinod @ Binnu Vs The State GNCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1929
IPC-Sections 302/34
High Courts09 Apr 2025Disposed Of
Javed Alam Vs Commissioner Of Customs
Delhi High Court · (2025) 04 DEL CK 1920
Constitution of India-Article 226Customs Act, 1962-Section 108, 124
High Courts09 Apr 2025Disposed Of
Mohammed Samjad & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 1918
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 12(1)
High Courts09 Apr 2025Disposed Of
Ram Kumar Vs Town Vending Committee (NDMC) Through Chairperson & Anr.
Delhi High Court · (2025) 04 DEL CK 1915
Constitution of India-Article 226
High Courts09 Apr 2025
Bhavna Luthra L/H Of Sh. Narain Das Luthra, Proprietor Of M/s. Hunny Enterprises Vs Assistant Commissioner, Range 8, CGST, Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1913
High Courts09 Apr 2025Allowed
University Of Delhi Vs Dr Kiran Gupta & Ors.
Delhi High Court · (2025) 04 DEL CK 1896
UGC Regulations, 2010
High Courts09 Apr 2025Disposed Of
State Vs Darshan Singh & Ors.
Delhi High Court · 2025 INSC 19
IPC-Section 364, 341, 324, 339, 503, 506, 506 (I), 506 (II), 34, 376Cr.P.C.-Section 378(3), 378(1)(b), 313
High Courts09 Apr 2025Dismissed
Union Of India & Ors. Vs Suresh Kumar Azad
Delhi High Court · (2025) 04 DEL CK 1887
High Courts09 Apr 2025Dismissed
State Vs Deepak Kumar Paswan
Delhi High Court · (2025) 04 DEL CK 1874
Code of Criminal Procedure, 1973-Section 378(3), 378(1)Indian Penal Code, 1860-Sections 376/506, 90, 375
High Courts09 Apr 2025Disposed Of
Ravi Shankar CGHS Ltd. Vs Registrar Of Cooperative Societies
Delhi High Court · (2025) 04 DEL CK 1872
Constitution of India-Article 226Delhi Cooperative Society Rules, 2007-Rule 90Delhi Co-Operative Societies Act, 2003-Section 77
High Courts09 Apr 2025Dismissed
Madhuri Pandey & Anr. Vs Sohan Lal Pandey
Delhi High Court · (2025) 04 DEL CK 1871
Cr.P.C.-Sections 397/401, 125Hindu Marriage Act-Section 9
High Courts09 Apr 2025Allowed
Anil Kumar Aggarwal & Anr. Vs Directorate Of Enforcement
Delhi High Court · 2022 INSC 690
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Prevention of Money Laundering Act, 2002-Section 2(1)(u), 3, 4, 44, Explanation (i), 45, 45(1), proviso to Section 45(1), 45(1)(ii), 45(1)(iii), 50, 50(5)Prevention of Corruption Act, 1988-Section 13(1)(d), 13(2)
High Courts09 Apr 2025Dismissed
National Council For Cement Building Materials Vs Pardeep Kumar & Ors.
Delhi High Court · 2025 INSC 449
High Courts09 Apr 2025Allowed
Gaurav Gaur & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1788
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 498A, 406, 34Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts09 Apr 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Kavita
Delhi High Court · (2025) 04 DEL CK 1786