High Courts09 Apr 2025
Visage Beauty And Healthcare Pvt Ltd Vs Registrar Of Trade Marks & Anr.
Delhi High Court · (2025) 04 DEL CK 1779
Trade Marks Act, 1999-Section 91, 9(1)(a), 9(1)(b), 21, 21(2)Trade Marks Rules, 2017-Rule 125, 18, 18(2)
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 233 of 319
High Courts09 Apr 2025Allowed
Froot Trip Pvt Ltd & Ors. Vs The NCT Of State & Anr.
Delhi High Court · (2025) 04 DEL CK 1775
Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 420, 467, 468, 471, 34
High Courts09 Apr 2025Disposed Of
Manmohan Singh @ Manmohan Singh Sethi & Anr. Vs State Govt. of NCT of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1774
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 498A, 406, 34Hindu Marriage Act, 1955-Section 13B(2)
High Courts09 Apr 2025Disposed Of
H.S. Oberoi Buildtech Pvt. Ltd. Vs Superior Glass Pvt. Ltd.
Delhi High Court · (2025) 04 DEL CK 1750
High Courts09 Apr 2025Dismissed
Shailendra Jain Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 0994
Constitution of India, 1950 - Article 227Indian Penal Code , 1860 - Section 379Railways Act, 1989 - Section 100
High Courts09 Apr 2025Dismissed
Zhuhai Hansen Technology Co Ltd Vs Aksh Optifibre Limited And Ors
Delhi High Court · (2025) 04 DEL CK 0993
Contract Act, 1872 - Section 62Arbitration & Conciliation Act, 1996 - Section 6, 8, 11(6), 44, 45
High Courts09 Apr 2025Allowed
Anil Kumar Aggarwal Vs Directorate Of Enforcement
Delhi High Court · (2025) 04 DEL CK 0992
Constitution of India, 1950 - Article 21, 32, 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161, 164, 207, 208, 306, 308, 308(1), 309, 436, 436A, 437, 439
High Courts09 Apr 2025Disposed Of
Sunil Singh Dev Vs Union Of India And Ors
Delhi High Court · (2025) 04 DEL CK 0991
Constitution of India, 1950 - Article 14, 226
High Courts09 Apr 2025Allowed
Mohd. Saalim Qureshi Vs Ms. Naghma
Delhi High Court · (2025) 04 DEL CK 0990
Code of Criminal Procedure, 1973 - Section 125, 125(4)
High Courts09 Apr 2025Allowed
Sagir Vs State (Govt. Nct Of Delhi) & Anr
Delhi High Court · (2025) 04 DEL CK 0989
Indian Penal Code , 1860 - Section 302, 366, 376, 377, 511
High Courts09 Apr 2025Disposed Of
M/s Parsvnath Developers Ltd Vs M/s Skylark Buildtech Ltd & Anr
Delhi High Court · (2025) 04 DEL CK 0988
High Courts09 Apr 2025Allowed
Smt Seema T Telgote Vs Union Of India & Anr
Delhi High Court · (2025) 04 DEL CK 0987
Constitution of India, 1950 - Article 226
High Courts09 Apr 2025Allowed
Gaurav Gaur & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 0986
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13(1)(ia), 13B(1)
High Courts09 Apr 2025Disposed Of
Ram Kishor Arora Vs Rohit Verma & Anr
Delhi High Court · (2025) 04 DEL CK 0985
Consumer Protection Act, 1986 - Section 12(1)(a), 21Consumer Protection Act, 2019 - Section 72
High Courts09 Apr 2025Disposed Of
Saurabh Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 0984
Bharatiya Nyaya Sanhita, 2023 - Section 305
High Courts09 Apr 2025Dismissed
Conceptum Logistics India Pvt Ltd Vs Samrajaya Global Shipping Services
Delhi High Court · (2025) 04 DEL CK 0983
Code of Civil Procedure, 1908 - Order 37 Rule 3, Order 37 Rule 3(5)Code of Criminal Procedure, 1973 - Section 156(3)
High Courts09 Apr 2025Disposed Of
H.S. Oberoi Buildtech Pvt. Ltd. Vs Superior Glass Pvt. Ltd
Delhi High Court · (2025) 04 DEL CK 0982
High Courts09 Apr 2025Disposed Of
Arvind Mishra Vs Commissioner Of Police & Ors
Delhi High Court · (2025) 04 DEL CK 0981
Constitution of India, 1950 - Article 19
High Courts09 Apr 2025Allowed
Froot Trip Pvt Ltd & Ors Vs Nct Of State & Anr
Delhi High Court · (2025) 04 DEL CK 0980
Constitution of India, 1950 - Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 420, 467, 468, 471
High Courts09 Apr 2025Dismissed
Vinod @ Binnu Vs State Gnct Of Delhi & Anr
Delhi High Court · (2025) 04 DEL CK 0979
Indian Penal Code, 1860 - Section 34, 302