High Courts09 Apr 2025
M/s Lords Mark Industries Pvt Ltd & Ors. Vs Mrs Kanti Singh & Ors.
Delhi High Court · (2025) 04 DEL CK 2002
Civil Procedure Code (CPC)-Order XV-A, VIII-A, VIIICommercial Courts Act, 2015-Section 16(3)
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 231 of 319
High Courts09 Apr 2025Dismissed
Union Of India Vs M/S Global Enterprises
Delhi High Court · (2025) 04 DEL CK 1996
Arbitration and Conciliation Act, 1996-Section 37, 34, 12(5), 13, 13(5), 31(7), 31(7)(a)Indian Contract Act, 1872-Section 70, 73
High Courts09 Apr 2025Disposed Of
Resurrgent Construction Pvt. Ltd. & Anr. Vs Strum Buildcon Pvt. Ltd. & Anr.
Delhi High Court · (2025) 04 DEL CK 1994
CPC-Order VII Rule 10, IX Rule 7, IX, Section 151, 141
High Courts09 Apr 2025Disposed Of
M/S Parsvnath Developers Ltd Vs M/S Skylark Buildtech Ltd & Anr.
Delhi High Court · (2025) 04 DEL CK 1992
High Courts09 Apr 2025Disposed Of
Ram Kishor Arora Vs Rohit Verma & Anr.
Delhi High Court · (2025) 04 DEL CK 1990
Consumer Protection Act, 1986-Section 21, 12(1)(a)Consumer Protection Act, 2019-Section 72
High Courts09 Apr 2025Allowed
Sunil Singh Dev Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1983
Constitution of India-Article 226, 14Fundamental RulesRecruitment Rules, 2012-Note 2
High Courts09 Apr 2025Disposed Of
M/s. Vallabh Textiles Vs Additional Commissioner Central Tax GST, Delhi East & Ors.
Delhi High Court · (2025) 04 DEL CK 1977
Constitution of India-Article 226, 14, 19(1)(g), 265, 300ACentral Goods & Services Tax Act, 2017-Section 107, 74, 74(10)Delhi Goods & Services Tax Act, 2017-Section 74, 74(10)
High Courts09 Apr 2025Disposed Of
Sh. Chetan Khanna & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1976
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13B(2)
High Courts09 Apr 2025Allowed
Smt Seema T Telgote Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 1975
Constitution of India-Article 226Right to Information Act, 2005
High Courts09 Apr 2025Dismissed
Union Of India & Ors. Vs Ex Hav Gohar Abbas Baquari
Delhi High Court · (2025) 04 DEL CK 1973
High Courts09 Apr 2025Dismissed
Ashok Kumar Seth & Anr. Vs Dr. Suraj Prakash Seth & Ors.
Delhi High Court · (2025) 04 DEL CK 1821
Code of Civil Procedure, 1908-Order IX Rule 13
High Courts09 Apr 2025Disposed Of
Sunil Gulati Vs Additional Commissioner CGST Delhi South Commissionerate & Anr.
Delhi High Court · (2025) 04 DEL CK 1819
Constitution of India-Article 226, 227Central Excise Act, 1944-Section 14Central Goods and Services Tax Act, 2017-Section 122(1A), 107
High Courts09 Apr 2025Dismissed
Kiran Vs Pramod Kumar
Delhi High Court · (2025) 04 DEL CK 1811
Code of Civil Procedure, 1908-Section 96, Order X, XII Rule 6, XXI Rule 22Transfer of Property Act, 1882-Section 106
High Courts09 Apr 2025Dismissed
Shailendra Jain Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 1810
Constitution of India-Article 227IPC-Section 379Railways Act, 1989-Section 100
High Courts09 Apr 2025Disposed Of
Ishan Gupta Vs National Testing Agency
Delhi High Court · (2025) 04 DEL CK 1806
Rights of Persons with Disabilities (RPwD) Act, 2016
High Courts09 Apr 2025Dismissed
IC 78906X Maj. Varun Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1804
Constitution of India-Article 226
High Courts09 Apr 2025Dismissed
IC 78817Y Maj. Mitender Yadav Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1970
Constitution of India-Article 226
High Courts09 Apr 2025Dismissed
Union Of India & Ors. Vs MWO Jahangeer Alam Retd
Delhi High Court · (2025) 04 DEL CK 1963
High Courts09 Apr 2025Dismissed
Lt. Col. Vikas Verma Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1962
Constitution of India-Article 226
High Courts09 Apr 2025Dismissed
IC 79276P Maj. Manohar Mishra Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1961
Constitution of India-Article 226