High Courts08 Apr 2025Dismissed
Rajeev @ Rajeev Kumar & Anr. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1937
IPC-Section 354/354A/509/323/34Cr.P.C-Section 164
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 235 of 319
High Courts08 Apr 2025Allowed
Sunil Tomar Vs State Govt. Of NCT Of Delhi & Anr
Delhi High Court · (2025) 04 DEL CK 1936
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 323, 506Arms Act-Section 25, 54, 59
High Courts08 Apr 2025Allowed
Ganga Sahay Vs State Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 1935
High Courts08 Apr 2025Disposed Of
M/s Mahalaxmi Jewel Exports & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1928
Constitution of India-Article 226Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
M/s Bimal Papers Pvt. Ltd. Through Its Director Sh. Rahul Jain Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1927
Constitution of India-Article 226, 227Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
M/S Mahalaxmi Jewel Exports Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 1926
Constitution of India-Article 226Customs Act, 1962-Section 28
High Courts08 Apr 2025
Hema Kalwani & Anr. Vs Registrar Of Cooperative Societies & Anr.
Delhi High Court · (2025) 04 DEL CK 1925
Constitution of India-Article 226
High Courts08 Apr 2025
Nitin Bhayana Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2025) 04 DEL CK 1922
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 200, 156(3), 204, 179Indian Penal Code, 1860-Section 342, 384, 34
High Courts08 Apr 2025Disposed Of
Rajiv Shewaramani Vs Commissioner Of Customs (Import) & Anr.
Delhi High Court · (2025) 04 DEL CK 1921
Constitution of India-Article 226 & 227Customs Act, 1962-Section 128
High Courts08 Apr 2025Disposed Of
Paresh K Daftary Vs Additional Director General
Delhi High Court · (2025) 04 DEL CK 1919
Customs Act, 1962-Section 28, 128
High Courts08 Apr 2025Disposed Of
Shail Singhal Vs Additional Director Directorate Of Revenue Intelligence & Anr.
Delhi High Court · (2025) 04 DEL CK 1914
Constitution of India-Article 226, 227Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
M/S. Rani Enterprises Vs Principal Commissioner Of Customs, ICD, Patparganj & Ors.
Delhi High Court · (2025) 04 DEL CK 1911
Constitution of India-Article 226Customs Act, 1962-Section 110, 28
High Courts08 Apr 2025Dismissed
Union Of India & Ors. Vs Bathula Rajesh MCAA II Retd
Delhi High Court · (2025) 04 DEL CK 1909
High Courts08 Apr 2025Disposed Of
Shri Ajay Saini Vs Intelligence Officer DRI Headquarters & Anr.
Delhi High Court · (2025) 04 DEL CK 1908
Constitution of India-Article 226Customs Act, 1962-Section 28
High Courts08 Apr 2025Disposed Of
Yogeshwar Dayal Surety Of Mr. Prashant Kumar Vs The Vishnu Urban Cooperative Thrift Credit Society Ltd & Anr.
Delhi High Court · (2025) 04 DEL CK 1907
Constitution of India-Article 226, 227Delhi Cooperative Societies Act-Section 112
High Courts08 Apr 2025Dismissed
Union Of India & Ors. Vs Nk Nanak Chand Retd
Delhi High Court · (2025) 04 DEL CK 1894
High Courts08 Apr 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Manoj Kumar
Delhi High Court · (2025) 04 DEL CK 1893
Entitlement Rules for Casualty Pensionary Awards, to the Armed Forces Personnel 2008
High Courts08 Apr 2025Disposed Of
Shivam Iron Store Through Proprietor Jagdish Rai Bansal Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 1892
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 2(75), 67, 70, 107
High Courts08 Apr 2025Disposed Of
Union Of India & Ors. Vs Rameshwar Tiwari
Delhi High Court · (2025) 04 DEL CK 1891
CCS (Pension) Rules
High Courts08 Apr 2025Dismissed
Union Of India & Ors. Vs Cdr Pyare Lal (Retd)
Delhi High Court · (2025) 04 DEL CK 1890