High Courts08 Apr 2025Allowed
Ganga Sahay Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0969
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 238 of 319
High Courts08 Apr 2025Dismissed
UOI Vs Jasbir Singh
Delhi High Court · (2025) 04 DEL CK 0968
Arbitration and Conciliation Act, 1996 - Section 11, 34
High Courts08 Apr 2025Disposed Of
Wikimedia Foundation Inc Vs Ani Media Private Limited & Ors
Delhi High Court · (2025) 04 DEL CK 0967
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021 - Section 2(1)(w), 79, 79(2), 79(3)
High Courts08 Apr 2025Dismissed
Broadcasting Company Pvt. Ltd Vs Union Of India & Ors
Delhi High Court · (2025) 04 DEL CK 0966
Constitution of India, 1950 - Article 226, 227Telecom Regulatory Authority of India Act, 1997 - Section 18
High Courts08 Apr 2025Dismissed
Sahakar Global Limited JV And Anr Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 04 DEL CK 0958
Constitution of India, 1950 - Article 12, 14, 226Delhi Municipal Corporation Act, 1957 - Section 202
High Courts07 Apr 2025
Razia Sultana & Ors. Vs Fazal Ur Rehman
Delhi High Court · (2025) 04 DEL CK 2077
Code of Civil Procedure, 1908-Section 115, Order VII Rule 9, VII Rule 11, VII Rule 11(c)Delhi Rent Control Act, 1958-Section 3(c), 50
High Courts07 Apr 2025Disposed Of
L.N. Petrochem Pvt. Ltd. Vs State Of NCT Delhi & Anr
Delhi High Court · (2025) 04 DEL CK 2062
Constitution of India-Article 226, 227Delhi Shops and Establishment Act, 1954-Section 21(1), 21(2), 21(3)
High Courts07 Apr 2025Disposed Of
Indian Commercial Pilots Association Vs UOI & Ors
Delhi High Court · (2025) 04 DEL CK 2052
Civil Aviation Requirements Section 7 Part III [CAR 2024]
High Courts07 Apr 2025Dismissed
Vinay Vs State Govt. Of NCT Of Delhi
Delhi High Court · 2025 INSC 307
Indian Penal Code-Section 304B, 306, 498A, 34Dowry Prohibition Act, 1961-Section 3, 4Evidence Act-Section 113B, 114 Illustration (a)
High Courts07 Apr 2025Allowed
Niranjan Lal Gupta Vs UOI
Delhi High Court · (2025) 04 DEL CK 2016
Land Acquisition Act, 1894-Section 18CPC-Order I Rule 10
High Courts07 Apr 2025Dismissed
M/S Mahalaxmi Hardware Vs Smt Neetu Gupta
Delhi High Court · (2025) 04 DEL CK 2009
Delhi Rent Control Act, 1958-Section 14(1)(e), 19CPC-Section 151
High Courts07 Apr 2025Disposed Of
Shivangi Geete Vs Shailendra Kumar Gautam & Ors.
Delhi High Court · (2025) 04 DEL CK 2007
High Courts07 Apr 2025Disposed Of
Parmod Kumar Jain Vs Seema Gupta
Delhi High Court · (2025) 04 DEL CK 2006
High Courts07 Apr 2025Disposed Of
Sh Raj Kumar Vs Sh Manoj Kumar Etc & Ors.
Delhi High Court · (2025) 04 DEL CK 2005
High Courts07 Apr 2025Allowed
Indrani Basu Roy Vs Jagabandhu Banerjee
Delhi High Court · (2025) 04 DEL CK 2004
High Courts07 Apr 2025Disposed Of
Ankur Jain & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 1987
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 420, 468, 471, 120B, 34
High Courts07 Apr 2025Dismissed
Union Of India Vs Sgt. Mahesh Kumar Verma
Delhi High Court · (2025) 04 DEL CK 1974
High Courts07 Apr 2025Dismissed
Govt Of NCT Of Delhi & Anr. Vs Purnima Gupta
Delhi High Court · (2025) 04 DEL CK 1839
Recruitment Rules for the post of Chief Prosecutor2003 Rules-Rules 4 and 7
High Courts07 Apr 2025Dismissed
S.B. Poddar Vs M/s Rehabilitations Plantation Ltd & Ors.
Delhi High Court · (2025) 04 DEL CK 1838
Code of Civil Procedure, 1908-Section 47, 151
High Courts07 Apr 2025Allowed
Staff Selection Commission & Anr. Vs Laali Meena
Delhi High Court · (2025) 04 DEL CK 1837