High Courts07 Apr 2025Dismissed
Union Of India & Ors. Vs Sgt Parmendra Kumar Singh (Retd)
Delhi High Court · (2025) 04 DEL CK 1766
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 240 of 319
High Courts07 Apr 2025Disposed Of
Major Hari Om Prakash Sharma Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1762
High Courts07 Apr 2025Dismissed
Ashima Infrastructure Pvt Ltd Vs Parsvnath Developers Ltd
Delhi High Court · (2025) 04 DEL CK 1758
High Courts07 Apr 2025Dismissed
Union Of India & Ors. Vs Ex. Sgt Rohit Singh
Delhi High Court · (2025) 04 DEL CK 1757
2008 Rules-Rule 7Constitution of India-Article 226
High Courts07 Apr 2025Dismissed
Cottage Industries Exposition Ltd Vs Gopal Das Estates And Housing Pvt Ltd
Delhi High Court · (2025) 04 DEL CK 1756
CPC-Order XI Rule 1(10), XI Rule 1(5), XI Rule 1Commercial Courts ActConstitution of India-Article 227
High Courts07 Apr 2025Disposed Of
Dayaram Verma Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1755
High Courts07 Apr 2025Disposed Of
Mahipal Singh Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 04 DEL CK 1749
CPC-Order I Rule 10Delhi Municipal Corporation Act, 1957-Section 14 (4)
High Courts07 Apr 2025Disposed Of
Raj Kumar Vs Manoj Kumar Etc & Ors
Delhi High Court · (2025) 04 DEL CK 0965
High Courts07 Apr 2025Dismissed
M/s Mahalaxmi Hardware Vs Smt Neetu Gupta
Delhi High Court · (2025) 04 DEL CK 0964
Code of Civil Procedure, 1908 - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(e), 19
High Courts07 Apr 2025Disposed Of
Cottage Industries Exposition Ltd Vs Gopal Das Estates And Housing Pvt Ltd
Delhi High Court · (2025) 04 DEL CK 0963
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 11 Rule 1, Order 11 Rule 1(5), Order 11 Rule 1(10)
High Courts07 Apr 2025Disposed Of
MRKR Constructions And Industries Pvt Ltd Vs Complete Dewatering Systems Pvt Ltd
Delhi High Court · (2025) 04 DEL CK 0962
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 11
High Courts07 Apr 2025Disposed Of
Indrani Basu Roy Vs Jagabandhu Banerjee
Delhi High Court · (2025) 04 DEL CK 0961
High Courts07 Apr 2025Disposed Of
Shivangi Geete Vs Shailendra Kumar Gautam And Ors Shivangi Geete Shailendra Kumar Gautam And Ors
Delhi High Court · (2025) 04 DEL CK 0960
High Courts07 Apr 2025Disposed Of
M/S IDBI Trusteeship Services Limited Vs Ozone Properties Private Limited & Ors
Delhi High Court · (2025) 04 DEL CK 0959
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 12
High Courts07 Apr 2025Dismissed
Kiran Suran Vs Satish Kumar & Ors
Delhi High Court · (2025) 04 DEL CK 0957
Code of Civil Procedure, 1908 - Section 151, Order 22 Rule 3Arbitration and Conciliation Act, 1996 - Section 11, 19, 31(5), 34, 34(1), 34(2), 34(3), 37, 40Limitation Act, 1963 - Section 5, 14
High Courts07 Apr 2025Disposed Of
Arun Vs State Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0956
Constitution of India, 1950 - Article 14, 19, 21Code of Criminal Procedure, 1973 - Section 309, 436A, 439Indian Penal Code , 1860 - Section 34, 120B, 143, 302, 307, 323, 364A, 384, 386, 388, 506, 506(2)
High Courts07 Apr 2025Dismissed
Deepak Verma Vs Govt Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0955
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 318(4)
High Courts07 Apr 2025Dismissed
Vinay Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0954
Indian Penal Code , 1860 - Section 34, 304B, 306, 498ADowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113B, 114
High Courts07 Apr 2025Disposed Of
Parmod Kumar Jain Vs Seema Gupta
Delhi High Court · (2025) 04 DEL CK 0953
High Courts05 Apr 2025
Tata Sky Limited Vs S G Enterpreises – Tata Sky Sales And Services & Ors.
Delhi High Court · (2025) 04 DEL CK 1885
General Data Protection Regulation