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Delhi High Court judgments, 2025

6,377 judgments · page 241 of 319

High Courts04 Apr 2025Disposed Of

Manisha Dhawan Vs Mohammad Ali

Delhi High Court · (2025) 04 DEL CK 2084

Code of Civil Procedure, 1908-Section 115, Order XII Rule 6Delhi Rent Control Act, 1958Transfer of Property Act-Section 106
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High Courts04 Apr 2025

Smt. Harinder Kaur (Deceased) Through LR Vs Shri Jatinder Pal Singh & Ors.

Delhi High Court · 2017 INSC 783

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), VII Rule 11(f), VII Rule 14, VII Rule 14(1), Rule 9, XXII Rule 17, XXII Rule 18, XX Rule 18, Section 54Punjab Land Revenue Act, 1887-Section 158, 158(1)(xviii), 158(2)(xvii), 101-A, 101-B, 101-C, 101-DDelhi Land Reforms Act, 1954-Section 185, 185(1), 186, Schedule I, Entry No. 7 of Schedule I
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High Courts04 Apr 2025Allowed

Seitz GmbH Vs Simran Technologies Pvt Ltd

Delhi High Court · (2025) 04 DEL CK 2065

Limitation Act, 1963-Section 14, 18Insolvency and Bankruptcy Code, 2016-Section 3(12), 7, 8, 9, 14, 61, 62, 238ACode of Civil Procedure, 1908-Order XXIII Rule 2, XXIII Rule 1
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High Courts04 Apr 2025Dismissed

Tarun Singh Saharan Vs Meeta Singh & Ors.

Delhi High Court · (2025) 04 DEL CK 2059

Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 4, 6 Rule 16, 14 Rule 2, Section 12Indian Penal Code 1860-Section 354, 354A, 354B, 506, 509Indian Evidence Act, 1872-Section 68
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High Courts04 Apr 2025Dismissed

Fiitjee Ltd. Vs State & Ors.

Delhi High Court · (2025) 04 DEL CK 1951

Code of Criminal Procedure, 1973-Section 154, 156, 156(1), 156(3), 169, 173, 190, 190(1)(a), 190(1)(b), 200, 202, 202(1), 397, 397(1), 397(3), 401, 482, 483Negotiable Instruments Act, 1881-Section 138
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