COURT ARCHIVE

Delhi High Court judgments, 2025

6,377 judgments · page 243 of 319

High Courts03 Apr 2025Dismissed

S.Sunil Kumar Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 2037

Constitution of India-Article 226Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)

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High Courts03 Apr 2025

Ashwani Kumar @ Ashu Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 2030

NDPS Act-Section 22/29

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High Courts03 Apr 2025Allowed

Mayank Pandey Vs State (NCT Of Delhi)

Delhi High Court · (2025) 04 DEL CK 2027

IPC-Section 420, 468, 471

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High Courts03 Apr 2025

Mohd Azim Nadaf Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 2026

IPC-Section 302, 120B, 201, 34

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High Courts03 Apr 2025Dismissed

M/S New India Assurance Co Ltd Vs Mohammad Arif & Anr.

Delhi High Court · (2025) 04 DEL CK 2020

Employee’s Compensation Act, 1923-Section 3, 4, 4A(1), 4-A(2), 4-A(3), 4-A(3)(a), 4A(3)(b), 10, 10(1), 10B, 22, 30Motor Vehicles Act, 1988-Section 147(1)(b)

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High Courts03 Apr 2025Disposed Of

Ashish Bathla Vs Shikha Bathla

Delhi High Court · (2025) 04 DEL CK 2011

Guardian and Wards Act, 1890

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High Courts03 Apr 2025Disposed Of

Sunil Kumar Paul Vs Chanderbhan Kalra

Delhi High Court · (2025) 04 DEL CK 2008

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High Courts03 Apr 2025Disposed Of

Koushik Pal & Ors. Vs Union Of India & Anr.

Delhi High Court · (2025) 04 DEL CK 2001

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High Courts03 Apr 2025Dismissed

Aarti Mathur Vs Union Of India Through Director General CISF & Ors.

Delhi High Court · (2025) 04 DEL CK 2000

Constitution of India-Article 226Central Industrial Security Forces Rules, 2001-Rule 36

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High Courts03 Apr 2025Disposed Of

Union Of India Vs J M Baxi Ports & Logistics Limited

Delhi High Court · (2025) 04 DEL CK 1982

Arbitration & Conciliation Act, 1996-Section 33, 34, 34(2), 34(3), 36, 37Limitation Act-Section 5, 14, 17, 29(2)Code of Civil Procedure, 1908-Order XXIII Rule 1, XXIII Rule 2

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High Courts03 Apr 2025Dismissed

Delhi Subordinate Services Selection Board (DSSSB) & Ors. Vs Samay Rawat

Delhi High Court · (2025) 04 DEL CK 1830

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High Courts03 Apr 2025Dismissed

Staff Selection Commission & Anr. Vs Shahjeb Ali

Delhi High Court · (2025) 04 DEL CK 1829

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High Courts03 Apr 2025Dismissed

Manju Srivastava Vs Sandeep Srivastava & Anr.

Delhi High Court · (2025) 04 DEL CK 1828

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High Courts03 Apr 2025Dismissed

Pyare Lal Gupta Vs Som Bala Alias Suman Khandelwal & Ors.

Delhi High Court · (2025) 04 DEL CK 1827

Code of Civil Procedure, 1908-Section 96, Order XLIDelhi High Court Act, 1966-Section 10Indian Succession Act, 1925-Section 63

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High Courts03 Apr 2025Dismissed

Union Of India & Ors. Vs B K Saxena & Ors.

Delhi High Court · (2025) 04 DEL CK 1826

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High Courts03 Apr 2025Disposed Of

Sonu Sahani Vs Union Of India

Delhi High Court · (2025) 04 DEL CK 1969

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High Courts03 Apr 2025Disposed Of

Shobha Singh Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1968

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High Courts03 Apr 2025Disposed Of

Big Boy Toyz Vs BMW India Financial Serivices Pvt Ltd & Ors.

Delhi High Court · (2025) 04 DEL CK 1964

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High Courts03 Apr 2025Disposed Of

PSN Medicare Private Limited Vs Chairman And Managing Director, Cement Corporation Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1957

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 8, 11, 12(2)Companies Act, 1956

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High Courts03 Apr 2025Disposed Of

Shalender Kumar Vs Commissioner Delhi West CGST Commissionerate & Ors.

Delhi High Court · (2025) 04 DEL CK 1956

Constitution of India-Article 226, 227Central Goods And Service Tax Act, 2017-Section 16(2), 54, 54(11), 56, 107(12), 112(3)CGST Rules 2017-Rule 92(1), 92(3), 92(4), 111(1)

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